Showing 15271 - 15285 of 41947 judgements
28 April 2008
Supreme Court
12 pages
JAGDISH SINGH Vs MADHURI DEVI

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-002997-002997 / 2008
Diary number: 123 / 2005
Advocates: S. K. VERMA Vs R. D. UPADHYAY

28 April 2008
Supreme Court
4 pages
SUYASH SHUKLA Vs DIRECTOR, HIGHER EDUCATION, U.P. .

Case number: C.A. No.-003075-003075 / 2008
Diary number: 26999 / 2003
Advocates: SANJEEV KUMAR Vs SHRISH KUMAR MISRA

28 April 2008
Supreme Court
3 pages
SATISH SURYAVANSHI Vs STATE OF M.P.

Case number: Crl.A. No.-000762-000762 / 2008
Diary number: 24479 / 2007
Advocates: ANAGHA S. DESAI Vs B. S. BANTHIA

28 April 2008
Supreme Court
3 pages
MODI INDUSTRIES LTD. Vs STATE OF U.P .

Case number: C.A. No.-003088-003088 / 2008
Diary number: 8382 / 2007
Advocates: PRAVEEN KUMAR Vs GUNNAM VENKATESWARA RAO

28 April 2008
Supreme Court
2 pages
SHIV KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-000760-000760 / 2008
Diary number: 18189 / 2007
Advocates: Vs T. V. GEORGE

28 April 2008
Supreme Court
9 pages
P.G. SHAJI Vs AMBIKA

Case number: C.A. No.-003090-003092 / 2008
Diary number: 16069 / 2007

25 April 2008
Supreme Court
12 pages
SHIV PRASAD Vs GOVT. OF INDIA .

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-002979-002979 / 2008
Diary number: 22442 / 2003
Advocates: R. P. WADHWANI Vs ASHOK K. SRIVASTAVA

25 April 2008
Supreme Court
5 pages
M/S. G.T.C.INDUSTRIES LTD. Vs COLLECTOR OF CENTRAL EXCISE .

Case number: C.A. No.-003187-003187 / 2008
Diary number: 7549 / 2007
Advocates: UMESH KUMAR KHAITAN Vs B. KRISHNA PRASAD

24 April 2008
Supreme Court
7 pages
ANJANI KUMAR Vs STATE OF BIHAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000413-000413 / 2000
Diary number: 12800 / 1999
Advocates: AKHILESH KUMAR PANDEY Vs LAKSHMI RAMAN SINGH

24 April 2008
Supreme Court
7 pages
HEENA KAUSAR Vs COMPETENT AUTHORITY

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: Crl.A. No.-001058-001058 / 2003
Diary number: 1005 / 2003
Advocates: E. C. AGRAWALA Vs SUSHMA SURI

24 April 2008
Supreme Court
4 pages
K.P. MOHAMMED SALIM Vs COMMISSIONER OF INCOME TAX, COCHIN

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-002946-002956 / 2008
Diary number: 6264 / 2005
Advocates: Vs B. V. BALARAM DAS

24 April 2008
Supreme Court
9 pages
M.D. STATE BANK OF HYDERABAD Vs P. KATA RAO

Bench: S.B. SINHA,D.K. JAIN
Case number: C.A. No.-002961-002962 / 2008
Diary number: 22253 / 2007
Advocates: A. V. RANGAM Vs RESPONDENT-IN-PERSON

24 April 2008
Supreme Court
9 pages
A.SATYANARAYANA Vs S. PURUSHOTHAM .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002963-002963 / 2008
Diary number: 25890 / 2006
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

24 April 2008
Supreme Court
5 pages
M/S SUPER POLY FABRIKS LTD. Vs COMMNR. OF CENTRAL EXCISE, PUNJAB

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-001713-001713 / 2007
Diary number: 663 / 2007
Advocates: Vs B. KRISHNA PRASAD

24 April 2008
Supreme Court
4 pages
AFAQ HUSAIN Vs U.P.S.R.T.C.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002958-002958 / 2008
Diary number: 24671 / 2003
Advocates: Vs GARIMA PRASHAD