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23 April 2008
Supreme Court 2 pages UNION OF INDIA Vs M/S. INTER CONTINENTAL (INDIA)
Case number: C.A. No.-006529-006529 / 2002 |
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23 April 2008
Supreme Court 1 pages UNION OF INDIA Vs M/S SANJEEV BUILDERS
Case number: C.A. No.-002970-002970 / 2008 |
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22 April 2008
Supreme Court 14 pages BATHULA NAGAMALLESWARA RAO Vs STATE REP.BY PUBLIC PROSECUTOR
Bench: P. P. NAOLEKAR,LOKESHWAR SINGH PANTA |
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22 April 2008
Supreme Court 4 pages ORIENTAL INSURANCE CO.LTD. Vs RAJNI DEVI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 4 pages WILLIAMS Vs LOURDUSAMY
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 5 pages N. LOKANANANDHAM Vs CHAIRMAN,TELE-COM COMMISSION
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 4 pages MG.DIR.,BANGALORE METROPOLITAN TPT.CORP. Vs SAROJAMMA
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 6 pages EXCISE COMMISSIONER Vs AJITH KUMAR
Bench: S.B. SINHA,D.K. JAIN |
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22 April 2008
Supreme Court 10 pages PUNJAB STATE ELECTRICITY BOARD Vs GURMAIL SINGH
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 4 pages P.D. LAKHANI Vs STATE OF PUNJAB .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 5 pages ASHUTOSH CHATURVEDI Vs PRANO DEVI @ PARANI DEVI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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22 April 2008
Supreme Court 7 pages REGIONAL PROVIDENT FUND COMMISSIONER Vs BHAVANI
Bench: ALTAMAS KABIR,V.S.SIRPURKAR |
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22 April 2008
Supreme Court 2 pages B.L.ARORA Vs CHAIRMAN & MANAGING DIR.,SYNDICATE BANK
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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22 April 2008
Supreme Court 1 pages REENA PANDEY Vs STATE OF U.P. .
Case number: C.A. No.-002320-002320 / 2002 |
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22 April 2008
Supreme Court 2 pages BHOLI(DEAD)BY L.RS. Vs LACHHMAN SINGH .
Case number: C.A. No.-000953-000953 / 2004 |