Showing 14716 - 14730 of 41947 judgements
28 July 2008
Supreme Court
1 pages
CHARU CHETAL NEE GIROTRA Vs PRASHANT CHETAL

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000857-000857 / 2007
Diary number: 32840 / 2007
Advocates: Vs DELHI LAW CHAMBERS

28 July 2008
Supreme Court
2 pages
KUSUM Vs PRITPAL SINGH

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000758-000758 / 2007
Diary number: 29276 / 2007

25 July 2008
Supreme Court
11 pages
STATE OF HARYANA Vs SHIBU @ SHIV NARAIN .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000235-000236 / 2001
Diary number: 18694 / 2000
Advocates: T. V. GEORGE Vs LALITA KAUSHIK

25 July 2008
Supreme Court
10 pages
M/S. PIOMA INDUSTRIES ETC ETC Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004639-004639 / 2008
Diary number: 26685 / 2005
Advocates: SANJAY JAIN Vs P. V. DINESH

25 July 2008
Supreme Court
3 pages
MAHESH UDYOG Vs AGRICULTURE PRODUCE MARK.COMMTT.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004683-004685 / 2008
Diary number: 4372 / 2008
Advocates: SATYA MITRA GARG Vs E. C. AGRAWALA

25 July 2008
Supreme Court
4 pages
THAPAR UNIVERSITY, PATIALA Vs RAGHAV PATHAK

Bench: K.G. BALAKRISHNAN,DALVEER BHANDARI,HARJIT SINGH BEDI, ,
Case number: C.A. No.-004672-004673 / 2008
Diary number: 36020 / 2007
Advocates: VIKAS MEHTA Vs DHARMENDRA KUMAR SINHA

25 July 2008
Supreme Court
2 pages
SAPNA RANI Vs PANKAJ SINGLA

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004637-004637 / 2008
Diary number: 11599 / 2007
Advocates: NAVEEN R. NATH Vs

25 July 2008
Supreme Court
21 pages
BEHARI KUNJ SAHKARI AVAS SAMITI Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-001795-001795 / 2000
Diary number: 14882 / 1998
Advocates: SUSHIL KUMAR JAIN Vs B. K. SATIJA

25 July 2008
Supreme Court
14 pages
REGIONAL MANGAER, CENTARAL BANK OF INDIA Vs MADHULIKA GURU PRASAD DAHIR .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004636-004636 / 2008
Diary number: 9359 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs V. N. RAGHUPATHY

25 July 2008
Supreme Court
3 pages
STATE OF M.P. Vs SOBRAN .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: SLP(C) No.-005415-005415 / 2007
Diary number: 34107 / 2006
Advocates: Vs SIBO SANKAR MISHRA

25 July 2008
Supreme Court
3 pages
ASHOK Vs UNITED INDIA INSURANCE CO.LTD.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004704-004704 / 2008
Diary number: 11505 / 2007
Advocates: SHANKAR DIVATE Vs

24 July 2008
Supreme Court
10 pages
NAGESH SINGH Vs B.D. VIRDI .

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-001366-001367 / 2004
Diary number: 16104 / 2003
Advocates: KRISHNANAND PANDEYA Vs MOHAN PANDEY

24 July 2008
Supreme Court
6 pages
SUSHIL KUMAR YADAV Vs STATE OF BIHAR .

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-002899-002899 / 2007
Diary number: 13138 / 2007
Advocates: Vs GOPAL SINGH

24 July 2008
Supreme Court
38 pages
SURAJ SINGH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-008725-008725 / 2004
Diary number: 8725 / 2004
Advocates: MEERA AGARWAL Vs ANUVRAT SHARMA

24 July 2008
Supreme Court
6 pages
NATIONAL INSURANCE CO. LTD. Vs GULAB NABI

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004629-004629 / 2008
Diary number: 15696 / 2006
Advocates: M. K. DUA Vs