Showing 14686 - 14700 of 41947 judgements
31 July 2008
Supreme Court
8 pages
COMMNR. OF SALES TAX, U.P. Vs M/S. HIND LAMPS LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004060-004060 / 2006
Diary number: 20053 / 2004
Advocates: KAMLENDRA MISHRA Vs C. N. SREE KUMAR

30 July 2008
Supreme Court
2 pages
VICTOR OIL COMPANY PVT. LTD. Vs E.C. BOSE & COMPANY PVT. LTD.

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-003298-003298 / 2001
Diary number: 14514 / 2000
Advocates: SUMITA RAY Vs BINA GUPTA

30 July 2008
Supreme Court
2 pages
SOCIETY OF RETIRED FOREST OFFICER, U.P. Vs STATE OF U.P. .

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: W.P.(C) No.-000035-000035 / 2006
Diary number: 1481 / 2006
Advocates: Vs P. PARMESWARAN

30 July 2008
Supreme Court
6 pages
JAYWANT BHAGUJI GADEKAR Vs BALALESHWAR SHIKSHAN MANDAL .

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-000472-000472 / 2007
Diary number: 7400 / 2005
Advocates: Vs V. N. RAGHUPATHY

30 July 2008
Supreme Court
4 pages
STATE BANK OF INDIA Vs RANJIT KUMAR CHAKRABORTY

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-003233-003233 / 2005
Diary number: 27417 / 2004
Advocates: A. V. RANGAM Vs ANUPAM LAL DAS

30 July 2008
Supreme Court
14 pages
MAHADEVAPPA LACHAPPA KINAGI Vs STATE OF KARNATAKA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004728-004728 / 2008
Diary number: 33603 / 2007
Advocates: Vs HETU ARORA SETHI

30 July 2008
Supreme Court
6 pages
ANIL MISHRA Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-004724-004724 / 2008
Diary number: 16206 / 2006
Advocates: P. N. PURI Vs B. KRISHNA PRASAD

30 July 2008
Supreme Court
57 pages
GHUREY LAL Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: Crl.A. No.-000155-000155 / 2006
Diary number: 27508 / 2005
Advocates: Vs ANUVRAT SHARMA

30 July 2008
Supreme Court
12 pages
PONNAM CHANDRAIAH Vs STATE OF A.P. REP. BY PUBLIC PROSECUTOR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001182-001182 / 2008
Diary number: 28213 / 2006
Advocates: ANIL KUMAR TANDALE Vs D. BHARATHI REDDY

30 July 2008
Supreme Court
9 pages
GODREJ PACIFIC TECH. LTD. Vs COMPUTER JOINT INDIA LTD.

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001181-001181 / 2008
Diary number: 31401 / 2006
Advocates: SHALU SHARMA Vs RANJAN MUKHERJEE

30 July 2008
Supreme Court
16 pages
SHIVJEE SINGH Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001494-001494 / 2004
Diary number: 13021 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs GOPAL SINGH

30 July 2008
Supreme Court
9 pages
DHARMENDRA GOEL Vs ORIENTAL INSURANCE CO.LTD.

Bench: ALTAMAS KABIR,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004720-004720 / 2008
Diary number: 18901 / 2006
Advocates: ABHIJIT SENGUPTA Vs ANIL KUMAR JHA

29 July 2008
Supreme Court
5 pages
O.N.G.C. LTD. Vs B. UMA .

Bench: A.K. MATHUR,P. SATHASIVAM, , ,
Case number: C.A. No.-002036-002036 / 2006
Diary number: 22983 / 2004
Advocates: K. R. SASIPRABHU Vs SENTHIL JAGADEESAN

29 July 2008
Supreme Court
5 pages
KERALA STATE ELECTRICITY BOARD Vs C.P. SIVASANKARA MENON

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004702-004702 / 2008
Diary number: 15807 / 2006
Advocates: M. T. GEORGE Vs

29 July 2008
Supreme Court
7 pages
NUNE PRASAD Vs NUNE RAMAKRISNA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004701-004701 / 2008
Diary number: 24121 / 2006
Advocates: T. V. RATNAM Vs ANJANI AIYAGARI