Showing 14671 - 14685 of 41947 judgements
01 August 2008
Supreme Court
43 pages
SATYA NARAIN YADAV Vs GAJANAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000305-000305 / 2001
Diary number: 19717 / 2000
Advocates: PRASHANT KUMAR Vs PRATIBHA JAIN

01 August 2008
Supreme Court
38 pages
VALSON Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000572-000572 / 2001
Diary number: 6298 / 2001
Advocates: E. M. S. ANAM Vs K. R. SASIPRABHU

01 August 2008
Supreme Court
19 pages
MAHARAJ KRISHAN BHATT Vs STATE OF J.&K. .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-008481-008482 / 2003
Diary number: 6681 / 2003
Advocates: Vs ANJANI KUMAR JHA

01 August 2008
Supreme Court
4 pages
SADHU RAM Vs PARMINDER SINGH

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004760-004760 / 2008
Diary number: 29466 / 2007
Advocates: ASHOK MATHUR Vs P. N. PURI

01 August 2008
Supreme Court
5 pages
CHIRANJI LAL Vs PREM LAL

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004770-004770 / 2008
Diary number: 3152 / 2006
Advocates: MANOJ SWARUP AND CO. Vs ANISH KUMAR GUPTA

01 August 2008
Supreme Court
4 pages
SADHU RAM Vs PARMINDER SINGH

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004760-004760 / 2008
Diary number: 29466 / 2007
Advocates: ASHOK MATHUR Vs P. N. PURI

01 August 2008
Supreme Court
12 pages
SAMUNDRA DEVI Vs NARENDRA KAUR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004748-004748 / 2008
Diary number: 21245 / 2005
Advocates: KAMINI JAISWAL Vs M. K. DUA

31 July 2008
Supreme Court
3 pages
STATE OF WEST BENGAL Vs BRAHMO SAMAJ EDUCATION SOCIETY .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: R.P.(C) No.-001850-001851 / 2005
Diary number: 18033 / 2004

31 July 2008
Supreme Court
2 pages
BALAJI HOUSE&LAND OWNERS WEL.ASSON.&ANR. Vs GOVERNMENT OF A.P. .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-002431-002431 / 2002
Diary number: 63129 / 2002
Advocates: ABHIJIT SENGUPTA Vs GUNTUR PRABHAKAR

31 July 2008
Supreme Court
2 pages
DIR. GENERAL DOORDARSHAN Vs K. RAMAN

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004741-004741 / 2008
Diary number: 4951 / 2007
Advocates: RAJEEV SHARMA Vs V. BALACHANDRAN

31 July 2008
Supreme Court
18 pages
G.M., OIL & NATURAL GAS CORPORATION LTD. Vs RAMESHBHAI JIVANBHAI PATEL

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005192-005192 / 2002
Diary number: 15435 / 2001
Advocates: K. R. SASIPRABHU Vs HARISH J. JHAVERI

31 July 2008
Supreme Court
9 pages
STATE OF PUNJAB Vs P.L. SINGLA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004969-004969 / 2008
Diary number: 17546 / 2006
Advocates: AJAY PAL Vs ASHOK MATHUR

31 July 2008
Supreme Court
3 pages
SIDDHARTH CONSTURCTION Vs D.T.VORA .

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI,G.S. SINGHVI, ,
Case number: C.A. No.-005336-005340 / 2005
Diary number: 13915 / 2005
Advocates: PAREKH & CO. Vs JAY SAVLA

31 July 2008
Supreme Court
2 pages
BHIMASHA Vs SPECIAL LAND ACQUISITION OFFICER

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI,G.S. SINGHVI, ,
Case number: C.A. No.-004742-004742 / 2008
Diary number: 2258 / 2007
Advocates: YASH PAL DHINGRA Vs ANITHA SHENOY

31 July 2008
Supreme Court
10 pages
STATE OF HARYANA Vs MAI RAM

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000211-000211 / 2001
Diary number: 9370 / 2000
Advocates: T. V. GEORGE Vs PREM MALHOTRA