Showing 14641 - 14655 of 41947 judgements
04 August 2008
Supreme Court
0 pages
DINESH KUMAR Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001215-001215 / 2008
Diary number: 21741 / 2007

04 August 2008
Supreme Court
20 pages
BALDEV SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001214-001214 / 2008
Diary number: 29562 / 2007
Advocates: SANJAY JAIN Vs KULDIP SINGH

04 August 2008
Supreme Court
18 pages
DINESH SINGH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000544-000544 / 2001
Diary number: 1276 / 2001
Advocates: R. D. UPADHYAY Vs ANIL KUMAR JHA

04 August 2008
Supreme Court
15 pages
STATE OF RAJASTHAN Vs GAJENDRA SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001217-001217 / 2008
Diary number: 7507 / 2007

04 August 2008
Supreme Court
9 pages
STATE OF M.P. Vs PAPPU & AJAY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001213-001213 / 2008
Diary number: 29311 / 2005
Advocates: C. D. SINGH Vs NIRMAL CHOPRA

04 August 2008
Supreme Court
12 pages
ENTERTAINMENT TAX OFFICER, HYDERABAD Vs M/S. GEETA ENTERPRISES

Bench: A.K. MATHUR,AFTAB ALAM, , ,
Case number: C.A. No.-004798-004798 / 2008
Diary number: 2355 / 2006
Advocates: T. V. GEORGE Vs LAWYER S KNIT & CO

04 August 2008
Supreme Court
3 pages
STATE OF BIHAR Vs M/S. PANDEY AND COMPANY BUILDERS PVT.LTD

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005169-005169 / 2008
Diary number: 33330 / 2006
Advocates: Vs K. V. BHARATHI UPADHYAYA

04 August 2008
Supreme Court
15 pages
KURELLA NAGA DRUVA VYDAYA BHASKARA RAO Vs GALLA JANI KAMMA ALIAS MACHARAMMA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004788-004788 / 2008
Diary number: 33440 / 2007
Advocates: Vs SUDHA GUPTA

04 August 2008
Supreme Court
4 pages
RAMA NAND Vs STATE OF HARYANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-004819-004819 / 2008
Diary number: 14274 / 2005
Advocates: GOPAL SINGH Vs T. V. GEORGE

04 August 2008
Supreme Court
2 pages
JASON LINKS(INDIA) PVT.LTD. Vs STATE BANK OF INDIA

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004801-004801 / 2008
Diary number: 22521 / 2006
Advocates: Vs ARVIND MINOCHA

04 August 2008
Supreme Court
4 pages
KALIPINDI APPALA NARASAMMA Vs ALLA NAGESHWARA RAO (D) TH.LRS. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004792-004792 / 2008
Diary number: 28381 / 2005
Advocates: R. V. KAMESHWARAN Vs T. V. RATNAM

04 August 2008
Supreme Court
8 pages
NOTED INFOTECH P. LTD. Vs SECURITIES & EXCHANGE BD. OF INDIA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004649-004649 / 2006
Diary number: 27264 / 2006
Advocates: Vs ANIP SACHTHEY

04 August 2008
Supreme Court
4 pages
SARMUKH SINGH Vs BALDEV SINGH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004966-004966 / 2008
Diary number: 17830 / 2007
Advocates: RATAN KUMAR CHOUDHURI Vs JASPREET GOGIA

04 August 2008
Supreme Court
2 pages
NARESH GULIA Vs STATE OF DELHI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001251-001251 / 2008
Diary number: 35510 / 2007
Advocates: PREM MALHOTRA Vs D. S. MAHRA

04 August 2008
Supreme Court
20 pages
RAVINDRA REDDY Vs SHAIK MASTHAN

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001216-001216 / 2008
Diary number: 26448 / 2006
Advocates: Vs D. BHARATHI REDDY