Judgements

06 August 2008
Supreme Court
17 pages

DEVIDAS RAMSUNDAR SHUKLA Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000023-000023 / 2001
Diary number: 18078 / 2000
Advocates: BINU TAMTA Vs RAVINDRA KESHAVRAO ADSURE

06 August 2008
Supreme Court
16 pages

PIMPRI CHINCHWAD MUNICIPAL CORP. Vs M/S GAYATRI CONSTRUCTION COMPANY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-004912-004912 / 2008
Diary number: 1914 / 2007
Advocates: VISHWAJIT SINGH Vs E. C. AGRAWALA

06 August 2008
Supreme Court
3 pages

MUKHTIAR SINGH Vs HARBINDER SINGH .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004930-004930 / 2008
Diary number: 25505 / 2006
Advocates: KAILASH CHAND Vs

06 August 2008
Supreme Court
5 pages

PEOPLE'S UNION FOR CIVIL LIBERTIES Vs GOVT. OF NCT OF DELHI .

Bench: K.G. BALAKRISHNAN,A.K. MATHUR, , ,
Case number: C.A. No.-004911-004911 / 2008
Diary number: 13355 / 2005
Advocates: ANITHA SHENOY Vs

05 August 2008
Supreme Court
0 pages

KOPARGAON SAHAKARI SAKHAR KARKHANA LTD., Vs STATE OF MAHARASHTRA .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005409-005409 / 2002
Diary number: 15881 / 2002
Advocates: CHANDAN RAMAMURTHI Vs

05 August 2008
Supreme Court
17 pages

STATE OF KERALA Vs KONDOTTYPARAMBANMOOSA .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-003331-003331 / 2002
Diary number: 15544 / 2001
Advocates: G. PRAKASH Vs

05 August 2008
Supreme Court
17 pages

K. NARAYANAN Vs S. MURALI

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004480-004481 / 2002
Diary number: 9540 / 2002
Advocates: K. V. VIJAYAKUMAR Vs ARPUTHAM ARUNA AND CO

05 August 2008
Supreme Court
9 pages

PRIYA VRAT SINGH Vs SHYAM JI SAHAI

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001230-001230 / 2008
Diary number: 24775 / 2004
Advocates: DEVENDRA SINGH Vs

05 August 2008
Supreme Court
33 pages

BALJINDER SINGH Vs RATTAN SINGH

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE, , ,
Case number: C.A. No.-000598-000598 / 2005
Diary number: 25930 / 2004
Advocates: NIKHIL NAYYAR Vs MANOJ SWARUP

05 August 2008
Supreme Court
6 pages

SWAMY PRAKASANANDA Vs STATE OF KERALA .

Bench: A.K. MATHUR,R.V. RAVEENDRAN, , ,
Case number: C.A. No.-000486-000486 / 2003
Diary number: 15341 / 2001
Advocates: Vs HIMINDER LAL

05 August 2008
Supreme Court
10 pages

TAMILSELVAN Vs STATE REP. BY INSPECTOR OF POLICE,T.NADU

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001071-001071 / 2006
Diary number: 21737 / 2005
Advocates: SATYA MITRA GARG Vs V. G. PRAGASAM

05 August 2008
Supreme Court
11 pages

BANGARU VENKATA RAO Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000885-000885 / 2005
Diary number: 11532 / 2005
Advocates: Vs D. BHARATHI REDDY

05 August 2008
Supreme Court
4 pages

UNION OF INDIA Vs M/S HARBANS SINGH TULI & SONS BUILD PVT

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005630-005630 / 2002
Diary number: 10169 / 2002
Advocates: B. V. BALARAM DAS Vs CAVEATOR-IN-PERSON

05 August 2008
Supreme Court
2 pages

KISHORE KUNDAN SIPPY Vs VAISHNAV SHORILAL PURI

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-003468-003468 / 2006
Diary number: 17404 / 2006
Advocates: C. K. SASI Vs E. C. AGRAWALA

05 August 2008
Supreme Court
2 pages

USHA Vs STATE (GOVT.OF NCT OF DELHI)

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000573-000573 / 2007
Diary number: 2412 / 2007
Advocates: V. N. RAGHUPATHY Vs D. S. MAHRA