Showing 13786 - 13800 of 41947 judgements
11 December 2008
Supreme Court
20 pages
STATE OF BIHAR Vs PANDEY JAGDISHWAR PRASAD

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-007237-007237 / 2008
Diary number: 25604 / 2007
Advocates: GOPAL SINGH Vs NIRANJANA SINGH

11 December 2008
Supreme Court
12 pages
M/S A&G PROJECTS & TECHNOLOGIES LTD. Vs STATE OF KARNATAKA

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-007233-007233 / 2008
Diary number: 1328 / 2008
Advocates: RAJESH MAHALE Vs ANITHA SHENOY

11 December 2008
Supreme Court
25 pages
ARUN Vs STATE BY INSPECTOR OF POLICE, T.NADU

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-001657-001657 / 2007
Diary number: 33799 / 2007
Advocates: S. MAHENDRAN Vs S. THANANJAYAN

11 December 2008
Supreme Court
9 pages
PUTTASWAMY Vs STATE OF KARNATAKA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-002015-002015 / 2008
Diary number: 6272 / 2008
Advocates: DINESH KUMAR GARG Vs ANITHA SHENOY

11 December 2008
Supreme Court
1 pages
S.K.DHERI Vs MUKESH PRAKASH

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000740-000740 / 2001
Diary number: 1419 / 2001
Advocates: D. S. MAHRA Vs KAILASH CHAND

11 December 2008
Supreme Court
2 pages
MALLILDI SATYANARAYANA REDDY Vs STATE OF A.P. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000556-000556 / 2001
Diary number: 1354 / 2000
Advocates: S.. UDAYA KUMAR SAGAR Vs D. BHARATHI REDDY

11 December 2008
Supreme Court
1 pages
MOHAMMED ZABEENA Vs PUBLIC PROSECUTOR, H.COURT OF A.P.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000902-000903 / 2001
Diary number: 914 / 2001
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

11 December 2008
Supreme Court
13 pages
KARNATAKA ST.INDL.INVST&DEV.CORPN.LTD. Vs S.K.K. KULKARNI .

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-007288-007288 / 2008
Diary number: 25359 / 2006
Advocates: HETU ARORA SETHI Vs VIJAY KUMAR

11 December 2008
Supreme Court
4 pages
BIMLA AGARWALA AND ORS. Vs STATE OF U.P. AND ORS.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Transfer Petition (Crl.) 184 of 2007

10 December 2008
Supreme Court
31 pages
STATE OF WEST BENGAL Vs KABERI KHASTAGIR .

Bench: ALTAMAS KABIR,MARKANDEY KATJU
Case number: C.A. No.-007206-007206 / 2008
Diary number: 24891 / 2007
Advocates: Vs D. N. GOBURDHAN

10 December 2008
Supreme Court
2 pages
C. LAXMA REDDY Vs LAND ACQ.OFFICER(M.R.O.),FAROOQNAGAR,A.P

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-000022-000023 / 2001
Diary number: 3343 / 2000
Advocates: D. MAHESH BABU Vs T. V. GEORGE

10 December 2008
Supreme Court
3 pages
BADIREDDY AVATAR MAHER BABA Vs TALLAPU NAGARAJU (DEAD) BY LRS. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006541-006541 / 2000
Diary number: 11266 / 1999
Advocates: SUDHA GUPTA Vs T. V. GEORGE

10 December 2008
Supreme Court
2 pages
SADASHIVA PRABHU (DEAD) BY PROPOSED LRS. Vs SRINIVASA KAMATH 'D' BY PROS.L.RS. &ORS.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006943-006943 / 2000
Diary number: 10848 / 2000
Advocates: Vs P. R. RAMASESH

10 December 2008
Supreme Court
2 pages
JANGA LOHAR Vs STATE OF U.P.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000106-000106 / 2001
Diary number: 15465 / 2000
Advocates: SHIVA PUJAN SINGH Vs SHRISH KUMAR MISRA

10 December 2008
Supreme Court
2 pages
GURDEV SINGH Vs STATE OF PUNJAB

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000977-000977 / 2000
Diary number: 17115 / 2000
Advocates: Vs AJAY PAL