Showing 13261 - 13275 of 41947 judgements
20 February 2009
Supreme Court
12 pages
M/S SORATH BUILDERS Vs SHREEJIKRUPA BUILDCON LIMITED

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001127-001127 / 2009
Diary number: 254 / 2009
Advocates: SHEELA GOEL Vs

20 February 2009
Supreme Court
15 pages
MOHD. SOHRAB KHAN Vs ALIGARH MUSLIM UNIVERSITY .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001130-001130 / 2009
Diary number: 25755 / 2006
Advocates: Vs ANITHA SHENOY

20 February 2009
Supreme Court
17 pages
UNION OF INDIA Vs B.ANNATHURAI

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001128-001129 / 2009
Diary number: 23555 / 2007
Advocates: Vs SATYA MITRA GARG

20 February 2009
Supreme Court
4 pages
STATE OF M.P. Vs M/S GAYLORD CHEMICALS

Case number: C.A. No.-001133-001134 / 2009
Diary number: 24944 / 2007
Advocates: B. S. BANTHIA Vs SARAD KUMAR SINGHANIA

20 February 2009
Supreme Court
16 pages
VISAKHAPATNAM PORT TRUST Vs M/S. CONTINENTAL CONSTRUCTION COMPANY

Case number: C.A. No.-005849-005850 / 2002
Diary number: 16233 / 2002
Advocates: GOPAL SINGH Vs SHARMILA UPADHYAY

20 February 2009
Supreme Court
1 pages
SANJAY KUMAR Vs UNION OF INDIA .

Case number: W.P.(C) No.-000411-000411 / 2008
Diary number: 25994 / 2008
Advocates: Vs RACHANA SRIVASTAVA

20 February 2009
Supreme Court
15 pages
KALIAPERUMAL Vs RAJAGOPAL

Case number: C.A. No.-005800-005800 / 2002
Diary number: 7400 / 2002
Advocates: RAKESH K. SHARMA Vs

20 February 2009
Supreme Court
4 pages
N.D.M.C. Vs M/S. TANVI TRADING & CREDIT PVT.LTD.&ORS

Case number: C.A. No.-005292-005292 / 2008
Diary number: 11660 / 2004
Advocates: Vs ASHOK MATHUR

20 February 2009
Supreme Court
17 pages
RASIKLAL Vs KISHORE

Case number: Crl.A. No.-000343-000343 / 2009
Diary number: 14241 / 2008
Advocates: SIDDHARTHA CHOWDHURY Vs

20 February 2009
Supreme Court
12 pages
MUNISH BHASIN Vs STATE

Case number: Crl.A. No.-000344-000344 / 2009
Diary number: 1050 / 2008
Advocates: Vs MADHUMITA BHATTACHARJEE

20 February 2009
Supreme Court
2 pages
RAYAT SHIKSHAN SANSTHA Vs SUNEEL SHIVA GAIKWAD

Case number: C.A. No.-001135-001135 / 2009
Diary number: 10055 / 2008
Advocates: SHIVAJI M. JADHAV Vs NARESH KUMAR

20 February 2009
Supreme Court
2 pages
ISTAK MOHD. Vs STATE OF U.P. .

Case number: C.A. No.-001140-001141 / 2009
Diary number: 35283 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs SHRISH KUMAR MISRA

20 February 2009
Supreme Court
2 pages
PEDDI ASHOK KUMAR Vs PEDDI SUDARSHAN RAO

Case number: C.A. No.-001143-001144 / 2009
Diary number: 33738 / 2008

19 February 2009
Supreme Court
15 pages
AI CHAMPDAY INDUSTRIES LTD. Vs OFFICIAL LIQUIDATOR

Bench: S.B. SINHA,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001118-001118 / 2009
Diary number: 16894 / 2008
Advocates: Vs RAUF RAHIM

19 February 2009
Supreme Court
13 pages
MUTHAVALLI OF SHA M.D.W.S.J.SYED Z. Vs SYED ZINDASHA .

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001119-001119 / 2009
Diary number: 7586 / 2007
Advocates: REVATHY RAGHAVAN Vs K. K. MANI