|
23 February 2009
Supreme Court 17 pages PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA
Bench: B.N. AGRAWAL,G.S. SINGHVI, , , |
|
23 February 2009
Supreme Court 3 pages STATE OF BIHAR Vs ARJUN PRASAD RAJAK
Bench: TARUN CHATTERJEE,H.L. DATTU, , , |
|
23 February 2009
Supreme Court 2 pages SUPERINTENDING ENGINEER Vs E.R.SUNDARAM
Case number: C.A. No.-001170-001170 / 2009 |
|
23 February 2009
Supreme Court 7 pages SHIV KUMAR MISHRA Vs STATE OF GOA TR.HOME SEC.
Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , , |
|
23 February 2009
Supreme Court 10 pages STATE OF KERALA Vs NAVEENA PRABHU .
Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , , |
|
23 February 2009
Supreme Court 13 pages S.K.JAIN Vs STATE OF HARYANA
Case number: C.A. No.-001156-001156 / 2009 |
|
23 February 2009
Supreme Court 15 pages KOPPISETTY VENKAT RATNAM(D) TR.LRS. Vs PAMARTI VENKAYAMMA
Case number: C.A. No.-001165-001165 / 2009 |
|
23 February 2009
Supreme Court 4 pages PEPSU RD. TRPT. CORPN. PATIALA Vs KULWANT KAUR .
Case number: C.A. No.-001157-001157 / 2009 |
|
23 February 2009
Supreme Court 8 pages STATE OF ORISSA Vs KHIROD KUMAR NAYAK
Case number: C.A. No.-001158-001158 / 2009 |
|
23 February 2009
Supreme Court 13 pages SYED HAKKIM Vs STATE REP. BY DY SUPTD. OF POLICE
Case number: Crl.A. No.-000365-000365 / 2009 |
|
23 February 2009
Supreme Court 7 pages STATE OF RAJASTHAN Vs HANIF KHAN
Case number: Crl.A. No.-000362-000363 / 2009 |
|
23 February 2009
Supreme Court 2 pages PARUL BALA GHOSH Vs BISHNU PADA GHOSH .
Case number: C.A. No.-001164-001164 / 2009 |
|
23 February 2009
Supreme Court 2 pages SANJEEV GUPTA Vs SHALINI GUPTA
Case number: C.A. No.-001163-001163 / 2009 |
|
23 February 2009
Supreme Court 12 pages M/S. KWALITY MANUFACTURING CORPORATION Vs CENTRAL WAREHOUSING CORPORATION
Case number: C.A. No.-007121-007121 / 2001 |
|
20 February 2009
Supreme Court 10 pages ANAND KUMAR Vs STATE OF M.P.
Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , , |