Showing 13231 - 13245 of 41947 judgements
25 February 2009
Supreme Court
4 pages
NARESH KUMAR Vs KALA WATI .

Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,ASOK KUMAR GANGULY, ,
Case number: Crl.A. No.-000578-000578 / 2002
Diary number: 22181 / 2001
Advocates: ASHOK KUMAR SINGH Vs TARA CHANDRA SHARMA

25 February 2009
Supreme Court
5 pages
BANGALORE METROPOLITAN TRANSPORT CORP. Vs PADMA .

Case number: C.A. No.-001251-001251 / 2009
Diary number: 16385 / 2008
Advocates: S. N. BHAT Vs

25 February 2009
Supreme Court
9 pages
JYOTISH KAIBORTA Vs STATE OF ASSAM .

Case number: C.A. No.-001252-001252 / 2009
Diary number: 18245 / 2006
Advocates: Vs CORPORATE LAW GROUP

25 February 2009
Supreme Court
4 pages
ASHA MISHRA Vs NATIONAL COOP.GROUP HOUS.SOCIEY LTD.&ORS

Case number: C.A. No.-001298-001298 / 2009
Diary number: 35564 / 2008
Advocates: JITENDRA KUMAR Vs ANIL KATIYAR

25 February 2009
Supreme Court
6 pages
AMIN KHAN Vs STATE OF RAJASTHAN .

Case number: Crl.A. No.-000385-000385 / 2009
Diary number: 27142 / 2006
Advocates: SUSHIL BALWADA Vs JATINDER KUMAR BHATIA

24 February 2009
Supreme Court
34 pages
M/S. ATUL COMMODITIES PVT. LTD. Vs COMMR. OF CUSTOMS, COCHIN-9

Case number: C.A. No.-002999-002999 / 2007
Diary number: 21704 / 2006
Advocates: NIKHIL NAYYAR Vs B. KRISHNA PRASAD

24 February 2009
Supreme Court
18 pages
STATE OF WEST BENGAL Vs RATNAGIRI ENGINEERING PVT. LTD. .

Case number: C.A. No.-000369-000370 / 2005
Diary number: 23643 / 2003
Advocates: AVIJIT BHATTACHARJEE Vs INDRA SAWHNEY

24 February 2009
Supreme Court
23 pages
STATE OF U.P. Vs GAJEY SINGH

Case number: Crl.A. No.-001074-001074 / 2001
Diary number: 11120 / 2001
Advocates: KAMLENDRA MISHRA Vs GP. CAPT. KARAN SINGH BHATI

24 February 2009
Supreme Court
43 pages
MAHENDRA PRATAP SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000034-000034 / 2006
Diary number: 28889 / 2005
Advocates: RAJESH Vs ANIL KUMAR JHA

24 February 2009
Supreme Court
18 pages
C.M.GIRISH BABU Vs CBI, COCHIN, HIGH COURT OF KERALA

Case number: Crl.A. No.-000377-000377 / 2009
Diary number: 708 / 2008
Advocates: VIJAY KUMAR Vs B. KRISHNA PRASAD

24 February 2009
Supreme Court
57 pages
SHIROMANI GURUDWARA PRABANDHAK COMMITTEE Vs MAHANT PREM DASS

Case number: C.A. No.-001767-001767 / 2002
Diary number: 16967 / 2001
Advocates: MADHU MOOLCHANDANI Vs

24 February 2009
Supreme Court
8 pages
C.R.NAGARAJA SHETTY Vs SPL.LAND ACQ.OFFICER & ESTATE OFFCR.&ANR

Case number: C.A. No.-001173-001173 / 2009
Diary number: 8512 / 2008
Advocates: S. N. BHAT Vs

24 February 2009
Supreme Court
4 pages
VADIRAJ NAGGAPPA VERNEKAR (D) TH. LRS. Vs SHARAD CHAND PRABHAKAR GOGATE

Case number: C.A. No.-001172-001172 / 2009
Diary number: 6890 / 2007
Advocates: Vs SHIVAJI M. JADHAV

24 February 2009
Supreme Court
2 pages
KESHAV Vs SHIVAJIRAO .

Case number: C.A. No.-001178-001178 / 2009
Diary number: 5456 / 2009
Advocates: SUDHANSHU S. CHOUDHARI Vs CHANDAN RAMAMURTHI

23 February 2009
Supreme Court
14 pages
STATE OF KERALA Vs MAHESH KUMAR .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001147-001151 / 2009
Diary number: 19881 / 2005
Advocates: G. PRAKASH Vs SHAKIL AHMED SYED