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25 February 2009
Supreme Court 4 pages NARESH KUMAR Vs KALA WATI .
Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,ASOK KUMAR GANGULY, , |
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25 February 2009
Supreme Court 5 pages BANGALORE METROPOLITAN TRANSPORT CORP. Vs PADMA .
Case number: C.A. No.-001251-001251 / 2009 |
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25 February 2009
Supreme Court 9 pages JYOTISH KAIBORTA Vs STATE OF ASSAM .
Case number: C.A. No.-001252-001252 / 2009 |
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25 February 2009
Supreme Court 4 pages ASHA MISHRA Vs NATIONAL COOP.GROUP HOUS.SOCIEY LTD.&ORS
Case number: C.A. No.-001298-001298 / 2009 |
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25 February 2009
Supreme Court 6 pages AMIN KHAN Vs STATE OF RAJASTHAN .
Case number: Crl.A. No.-000385-000385 / 2009 |
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24 February 2009
Supreme Court 34 pages M/S. ATUL COMMODITIES PVT. LTD. Vs COMMR. OF CUSTOMS, COCHIN-9
Case number: C.A. No.-002999-002999 / 2007 |
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24 February 2009
Supreme Court 18 pages STATE OF WEST BENGAL Vs RATNAGIRI ENGINEERING PVT. LTD. .
Case number: C.A. No.-000369-000370 / 2005 |
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24 February 2009
Supreme Court 23 pages STATE OF U.P. Vs GAJEY SINGH
Case number: Crl.A. No.-001074-001074 / 2001 |
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24 February 2009
Supreme Court 43 pages MAHENDRA PRATAP SINGH Vs STATE OF U.P.
Case number: Crl.A. No.-000034-000034 / 2006 |
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24 February 2009
Supreme Court 18 pages C.M.GIRISH BABU Vs CBI, COCHIN, HIGH COURT OF KERALA
Case number: Crl.A. No.-000377-000377 / 2009 |
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24 February 2009
Supreme Court 57 pages SHIROMANI GURUDWARA PRABANDHAK COMMITTEE Vs MAHANT PREM DASS
Case number: C.A. No.-001767-001767 / 2002 |
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24 February 2009
Supreme Court 8 pages C.R.NAGARAJA SHETTY Vs SPL.LAND ACQ.OFFICER & ESTATE OFFCR.&ANR
Case number: C.A. No.-001173-001173 / 2009 |
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24 February 2009
Supreme Court 4 pages VADIRAJ NAGGAPPA VERNEKAR (D) TH. LRS. Vs SHARAD CHAND PRABHAKAR GOGATE
Case number: C.A. No.-001172-001172 / 2009 |
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24 February 2009
Supreme Court 2 pages KESHAV Vs SHIVAJIRAO .
Case number: C.A. No.-001178-001178 / 2009 |
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23 February 2009
Supreme Court 14 pages STATE OF KERALA Vs MAHESH KUMAR .
Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , , |