Judgements

26 February 2009
Supreme Court
1 pages

SATISH CHANDER GUPTA AND SONS Vs M/S.KLICK NIXON LTD.

Case number: C.A. No.-006151-006151 / 2001
Diary number: 12155 / 2000
Advocates: UGRA SHANKAR PRASAD Vs T. MAHIPAL

25 February 2009
Supreme Court
8 pages

VISHAL SINGH Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000414-000414 / 2002
Diary number: 19757 / 2001
Advocates: AJAY PAL Vs MILIND KUMAR

25 February 2009
Supreme Court
30 pages

STATE OF U.P. Vs DINESH

Case number: Crl.A. No.-001271-001271 / 2001
Diary number: 13740 / 2000
Advocates: GUNNAM VENKATESWARA RAO Vs

25 February 2009
Supreme Court
46 pages

ANNAMALAI UNIVERSITY REP.BY REGISTRAR Vs SECY. TO GOVT. INFN &TOURSM DEPT .

Case number: C.A. No.-004173-004173 / 2008
Diary number: 10775 / 2008
Advocates: V. BALACHANDRAN Vs B. D. SHARMA

25 February 2009
Supreme Court
24 pages

SATBIR SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000951-000951 / 2005
Diary number: 8221 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs KAMLENDRA MISHRA

25 February 2009
Supreme Court
11 pages

MANI @ UDATTU MAN Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000382-000384 / 2009
Diary number: 60329 / 2007
Advocates: PRASANTHI PRASAD Vs S. THANANJAYAN

25 February 2009
Supreme Court
11 pages

NARAYAN Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000386-000386 / 2009
Diary number: 7428 / 2008
Advocates: RAJIV TALWAR Vs JATINDER KUMAR BHATIA

25 February 2009
Supreme Court
20 pages

STATE OF HARYANA Vs M/S. BALDEV SPINNERS PVT. LTD. .

Case number: C.A. No.-001973-001973 / 2006
Diary number: 8773 / 2003

25 February 2009
Supreme Court
16 pages

T. GNANAVEL Vs T.S.KANAGARAJ

Case number: C.A. No.-001259-001259 / 2009
Diary number: 16223 / 2007
Advocates: NARESH KUMAR Vs

25 February 2009
Supreme Court
2 pages

ROHITASH PRASAD Vs SAIFUDDIN

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU
Case number: C.A. No.-005115-005115 / 2007
Diary number: 16500 / 2006
Advocates: Vs P. V. YOGESWARAN

25 February 2009
Supreme Court
25 pages

STATE OF KARNATAKA Vs G.V. CHANDRASHEKHAR

Case number: C.A. No.-001187-001187 / 2009
Diary number: 21175 / 2004

25 February 2009
Supreme Court
15 pages

SAROJ ANAND Vs PRAHLAD RAI ANAND .

Case number: C.A. No.-001185-001185 / 2009
Diary number: 26759 / 2008
Advocates: R. C. KAUSHIK Vs INDRA SAWHNEY

25 February 2009
Supreme Court
14 pages

BHAGWAN KRISHAN GUPTA Vs PRABHA GUPTA .

Case number: C.A. No.-001186-001186 / 2009
Diary number: 4922 / 2008
Advocates: M. A. CHINNASAMY Vs K. S. RANA

25 February 2009
Supreme Court
9 pages

JYOTISH KAIBORTA Vs STATE OF ASSAM .

Case number: C.A. No.-001252-001252 / 2009
Diary number: 18245 / 2006
Advocates: Vs CORPORATE LAW GROUP

25 February 2009
Supreme Court
8 pages

M/S NESTLE INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

Case number: C.A. No.-005064-005064 / 2004
Diary number: 14379 / 2004
Advocates: RAJESH KUMAR Vs