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22 April 2009
Supreme Court 2 pages TUKARAM PANDURANG MATEKAR Vs HEAD MASTER
Case number: C.A. No.-002904-002904 / 2009 |
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22 April 2009
Supreme Court 13 pages MD. ABDUL KADIR Vs DIRECTOR GENERAL OF POLICE, ASSAM .
Case number: C.A. No.-007922-007922 / 2002 |
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22 April 2009
Supreme Court 33 pages M.A.ANTONY @ ANTAPPAN Vs STATE OF KERALA
Case number: Crl.A. No.-000811-000811 / 2009 |
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22 April 2009
Supreme Court 25 pages STATE OF PUNJAB Vs HARJAGDEV SINGH
Case number: Crl.A. No.-000817-000817 / 2009 |
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22 April 2009
Supreme Court 27 pages M/S. DELTA ENGINEERS Vs STATE OF GOA .
Case number: C.A. No.-005510-005510 / 2001 |
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22 April 2009
Supreme Court 2 pages C.G. PRAVEEN Vs MOHD. TAJUDDIN
Case number: Crl.A. No.-001338-001338 / 2002 |
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22 April 2009
Supreme Court 3 pages HETRAM Vs STATE OF M.P.
Case number: Crl.A. No.-001315-001315 / 2002 |
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22 April 2009
Supreme Court 38 pages STATE OF RAJASTHAN Vs M/S. FERRO CONCRETE CONSTRUCTION PVT.LTD
Case number: C.A. No.-002764-002764 / 2009 |
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21 April 2009
Supreme Court 36 pages ANNA REDDY SAMBASIVA REDDY Vs STATE OF ANDHRA PRADESH
Case number: Crl.A. No.-000408-000408 / 2007 |
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21 April 2009
Supreme Court 13 pages VIJAYKUMAR Vs STATE BY INSPECTOR OF POLICE,MADRAS &ANR
Case number: Crl.A. No.-000566-000567 / 2002 |
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21 April 2009
Supreme Court 4 pages SREE KRISHNA ELECTRICALS Vs STATE OF TAMIL NADU
Case number: C.A. No.-005134-005135 / 2002 |
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21 April 2009
Supreme Court 13 pages S.E.B.I. Vs SAIKALA ASSOCIATES LTD.
Case number: C.A. No.-003696-003696 / 2005 |
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21 April 2009
Supreme Court 4 pages TARA CHAND Vs MUNICIPALITY GHARAUNDA
Case number: C.A. No.-001009-001010 / 2001 |
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21 April 2009
Supreme Court 4 pages PARAS NATH SINGH Vs STATE OF BIHAR .
Case number: C.A. No.-002671-002671 / 2009 |
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21 April 2009
Supreme Court 5 pages STATE OF PUNJAB Vs MALKIAT SINGH
Case number: Crl.A. No.-000190-000190 / 2005 |