Showing 12691 - 12705 of 41947 judgements
27 April 2009
Supreme Court
18 pages
KAILASHI BAI Vs AARTI ARYA

Case number: Crl.A. No.-000861-000861 / 2009
Diary number: 35240 / 2007
Advocates: B. K. SATIJA Vs AFTAB ALI KHAN

27 April 2009
Supreme Court
3 pages
CHANCELLOR, GURU GHASIDAS UNIVERSITY&ORS Vs SUDIEP SHRIVASTAVA .

Case number: C.A. No.-002856-002856 / 2009
Diary number: 25911 / 2005
Advocates: Vs PRASHANT KUMAR

27 April 2009
Supreme Court
3 pages
K.S.POOMARI Vs A.UMARSHA

Case number: C.A. No.-002837-002837 / 2009
Diary number: 10002 / 2008
Advocates: M. A. CHINNASAMY Vs E. C. AGRAWALA

27 April 2009
Supreme Court
2 pages
AMARJYOTHI HOUSING SOCIETY Vs C.S. PADMASHREE .

Case number: C.A. No.-002838-002840 / 2009
Diary number: 3212 / 2008
Advocates: BALAJI SRINIVASAN Vs V. N. RAGHUPATHY

27 April 2009
Supreme Court
3 pages
STATE OF WEST BENGAL Vs ANIL NASKAR

Case number: C.A. No.-001505-001505 / 2003
Diary number: 1668 / 2002

27 April 2009
Supreme Court
4 pages
DAMODHAR Vs SECR.INDUSTRIAL,ENERGY & LAB.DEPTT.

Case number: C.A. No.-002889-002889 / 2009
Diary number: 25918 / 2008
Advocates: Vs ASHA GOPALAN NAIR

27 April 2009
Supreme Court
6 pages
PUNJAB WAKF BOARD Vs SURJIT SINGH

Case number: C.A. No.-003179-003179 / 2009
Diary number: 11886 / 2003
Advocates: IRSHAD AHMAD Vs JASPREET GOGIA

27 April 2009
Supreme Court
3 pages
PRAGYA CHANDRAKAR Vs STATE OF CHHATTISGARH .

Case number: C.A. No.-002860-002860 / 2009
Diary number: 6967 / 2006
Advocates: PRASHANT KUMAR Vs

25 April 2009
Supreme Court
2 pages
S.SUBHADRA Vs N.SUBBA RAO

Case number: C.A. No.-002833-002836 / 2009
Diary number: 13809 / 2008
Advocates: LAWYER S KNIT & CO Vs M. K. DUA

25 April 2009
Supreme Court
2 pages
POORNIMA(MINOR) Vs C.C.MADHUSOODHANAN .

Case number: C.A. No.-002841-002841 / 2009
Diary number: 724 / 2008
Advocates: A. VENAYAGAM BALAN Vs YASH PAL DHINGRA

24 April 2009
Supreme Court
6 pages
INDIAN BANK Vs M/S.V.G.P.FINANCE LTD.

Case number: C.A. No.-002934-002934 / 2009
Diary number: 33052 / 2008
Advocates: SHIV RAM SHARMA Vs K. K. MANI

24 April 2009
Supreme Court
1 pages
STATE OF M.P. Vs RAMHET .

Case number: SLP(C) No.-009838-009838 / 2007
Diary number: 7856 / 2007

24 April 2009
Supreme Court
5 pages
PREM SINGH Vs STATE (N.C.T.) DELHI

Case number: Crl.A. No.-000589-000589 / 2002
Diary number: 63257 / 2002
Advocates: HARINDER MOHAN SINGH Vs D. S. MAHRA

24 April 2009
Supreme Court
30 pages
NEPAL SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000383-000383 / 2002
Diary number: 63141 / 2002
Advocates: GP. CAPT. KARAN SINGH BHATI Vs T. V. GEORGE

24 April 2009
Supreme Court
7 pages
BIKRAM DORJEE Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000827-000827 / 2009
Diary number: 23936 / 2008
Advocates: JAIL PETITION Vs TARA CHANDRA SHARMA