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23 April 2009
Supreme Court 8 pages M/S VARKISONS ENGINEERS Vs STATE OF KERALA
Case number: C.A. No.-002765-002765 / 2009 |
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23 April 2009
Supreme Court 4 pages STATE OF M.P. Vs MUNSHI SINGH .
Case number: Crl.A. No.-000962-000962 / 2005 |
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23 April 2009
Supreme Court 11 pages STATE OF PUNJAB Vs LEELA
Case number: Crl.A. No.-000463-000463 / 2005 |
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23 April 2009
Supreme Court 3 pages KUNDAN SINGH (D) THRU LRS. Vs U.O.I. .
Case number: C.A. No.-003535-003536 / 2005 |
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23 April 2009
Supreme Court 4 pages SURENDRA SINGH BENIWAL Vs HUKAM SINGH .
Case number: C.A. No.-002766-002766 / 2009 |
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23 April 2009
Supreme Court 1 pages PREM CHANDRA AGARWAL Vs U.P. FINANCIAL CORP..
Case number: C.A. No.-002769-002769 / 2009 |
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23 April 2009
Supreme Court 5 pages STATE OF PUNJAB Vs NIRMAL SINGH
Case number: Crl.A. No.-001390-001390 / 2004 |
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23 April 2009
Supreme Court 2 pages DINA NATH @ DAULAT Vs STATE OF HIMACHAL PRADESH
Case number: Appeal (crl.) 16 of 2008 |
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22 April 2009
Supreme Court 14 pages RAM NARAYAN Vs STATE OF U.P.
Case number: Crl.A. No.-001339-001339 / 2005 |
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22 April 2009
Supreme Court 6 pages PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA .
Case number: W.P.(C) No.-000196-000196 / 2001 |
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22 April 2009
Supreme Court 5 pages MAHAVIR JANGONDA PATIL Vs DIRECTOR OF RESETTLEMENT .
Case number: C.A. No.-006335-006336 / 2001 |
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22 April 2009
Supreme Court 3 pages RAMJEE PRASAD Vs STATE OF BIHAR
Case number: Crl.A. No.-000692-000692 / 2002 |
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22 April 2009
Supreme Court 4 pages RAMESH KUMAR @ TONI Vs STATE OF HARYANA
Case number: Crl.A. No.-000875-000875 / 2009 |
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22 April 2009
Supreme Court 16 pages T.K. MOHAMMED ABUBUCKER(D)THR.LRS. Vs P.S.M. AHAMED ABDUL KHADER .
Case number: C.A. No.-005455-005455 / 2002 |
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22 April 2009
Supreme Court 2 pages STATE OF H.P. Vs NARESH KUMAR @ KAKA .
Case number: Crl.A. No.-001202-001202 / 2003 |