Showing 12721 - 12735 of 41947 judgements
23 April 2009
Supreme Court
8 pages
M/S VARKISONS ENGINEERS Vs STATE OF KERALA

Case number: C.A. No.-002765-002765 / 2009
Diary number: 1595 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs R. SATHISH

23 April 2009
Supreme Court
4 pages
STATE OF M.P. Vs MUNSHI SINGH .

Case number: Crl.A. No.-000962-000962 / 2005
Diary number: 17122 / 2003
Advocates: Vs ANIL SHRIVASTAV

23 April 2009
Supreme Court
11 pages
STATE OF PUNJAB Vs LEELA

Case number: Crl.A. No.-000463-000463 / 2005
Diary number: 4889 / 2005
Advocates: KULDIP SINGH Vs S. JANANI

23 April 2009
Supreme Court
3 pages
KUNDAN SINGH (D) THRU LRS. Vs U.O.I. .

Case number: C.A. No.-003535-003536 / 2005
Diary number: 10092 / 2005
Advocates: HARINDER MOHAN SINGH Vs KAMLENDRA MISHRA

23 April 2009
Supreme Court
4 pages
SURENDRA SINGH BENIWAL Vs HUKAM SINGH .

Case number: C.A. No.-002766-002766 / 2009
Diary number: 25291 / 2007
Advocates: DINESH KUMAR GARG Vs DEBA PRASAD MUKHERJEE

23 April 2009
Supreme Court
1 pages
PREM CHANDRA AGARWAL Vs U.P. FINANCIAL CORP..

Case number: C.A. No.-002769-002769 / 2009
Diary number: 15372 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs SHRISH KUMAR MISRA

23 April 2009
Supreme Court
5 pages
STATE OF PUNJAB Vs NIRMAL SINGH

Case number: Crl.A. No.-001390-001390 / 2004
Diary number: 14191 / 2004
Advocates: KULDIP SINGH Vs A. P. MOHANTY

23 April 2009
Supreme Court
2 pages
DINA NATH @ DAULAT Vs STATE OF HIMACHAL PRADESH

Case number: Appeal (crl.) 16 of 2008

22 April 2009
Supreme Court
14 pages
RAM NARAYAN Vs STATE OF U.P.

Case number: Crl.A. No.-001339-001339 / 2005
Diary number: 14668 / 2005
Advocates: ABHISTH KUMAR Vs PRAVEEN SWARUP

22 April 2009
Supreme Court
6 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA .

Case number: W.P.(C) No.-000196-000196 / 2001
Diary number: 6723 / 2001
Advocates: JYOTI MENDIRATTA Vs

22 April 2009
Supreme Court
5 pages
MAHAVIR JANGONDA PATIL Vs DIRECTOR OF RESETTLEMENT .

Case number: C.A. No.-006335-006336 / 2001
Diary number: 12551 / 2001
Advocates: Vs ASHA GOPALAN NAIR

22 April 2009
Supreme Court
3 pages
RAMJEE PRASAD Vs STATE OF BIHAR

Case number: Crl.A. No.-000692-000692 / 2002
Diary number: 1110 / 2002
Advocates: PRASHANT KUMAR Vs GOPAL SINGH

22 April 2009
Supreme Court
4 pages
RAMESH KUMAR @ TONI Vs STATE OF HARYANA

Case number: Crl.A. No.-000875-000875 / 2009
Diary number: 24571 / 2008
Advocates: AJAY PAL Vs

22 April 2009
Supreme Court
16 pages
T.K. MOHAMMED ABUBUCKER(D)THR.LRS. Vs P.S.M. AHAMED ABDUL KHADER .

Case number: C.A. No.-005455-005455 / 2002
Diary number: 15165 / 2002
Advocates: Vs PRAMOD DAYAL

22 April 2009
Supreme Court
2 pages
STATE OF H.P. Vs NARESH KUMAR @ KAKA .

Case number: Crl.A. No.-001202-001202 / 2003
Diary number: 7386 / 2003
Advocates: NARESH K. SHARMA Vs LAWYER S KNIT & CO