Showing 12646 - 12660 of 41947 judgements
29 April 2009
Supreme Court
20 pages
KOPPISETTI SUBBHARAO @ SUBRAMANIAM Vs STATE OF A.P.

Case number: Crl.A. No.-000867-000867 / 2009
Diary number: 16037 / 2006
Advocates: ANIL KUMAR TANDALE Vs D. BHARATHI REDDY

29 April 2009
Supreme Court
3 pages
STATE OF RAJASTHAN Vs JAGDISH PRASAD

Case number: Crl.A. No.-000869-000869 / 2009
Diary number: 36002 / 2007
Advocates: MILIND KUMAR Vs NARESH BAKSHI

29 April 2009
Supreme Court
9 pages
STATE OF U.P. Vs HARI CHAND

Case number: Crl.A. No.-001221-001221 / 2004
Diary number: 14811 / 2003
Advocates: ANUVRAT SHARMA Vs VISHWAJIT SINGH

29 April 2009
Supreme Court
8 pages
TIPPARAM PRABHAKAR Vs STATE OF A.P.

Case number: Crl.A. No.-000868-000868 / 2009
Diary number: 15351 / 2008
Advocates: GAURAV AGRAWAL Vs D. BHARATHI REDDY

29 April 2009
Supreme Court
5 pages
DAUNA DEVI Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-001530-001530 / 2004
Diary number: 9875 / 2004
Advocates: Vs GOPAL SINGH

29 April 2009
Supreme Court
4 pages
GEORGE PON PAUL Vs KANAGALET .

Case number: Crl.A. No.-009825-009825 / 2002
Diary number: 9825 / 2002
Advocates: Vs S. THANANJAYAN

29 April 2009
Supreme Court
3 pages
V. LAXMINARASAMMA Vs A. YADAIAH (DEAD) .

Case number: C.A. No.-001849-001849 / 2002
Diary number: 1742 / 2001
Advocates: Y. RAJA GOPALA RAO Vs T. V. GEORGE

29 April 2009
Supreme Court
4 pages
M.D.,ORISSA COOP.HOUSING CORPN. LTD. Vs K.S. SUDARSHAN

Case number: C.A. No.-000036-000036 / 2003
Diary number: 13760 / 2002
Advocates: AJIT PUDUSSERY Vs CHANDER SHEKHAR ASHRI

29 April 2009
Supreme Court
4 pages
RAMA KANT BHARADWAJ Vs HARYANA STATE IND. DEV.CORP.LTD.

Case number: C.A. No.-008375-008376 / 2002
Diary number: 21208 / 2000
Advocates: YASH PAL DHINGRA Vs RAVINDRA BANA

29 April 2009
Supreme Court
6 pages
COMMISSIONER OF COMMERCIAL TAXES Vs SUPREME OIL INDUSTRIES LTD.

Case number: C.A. No.-002924-002924 / 2009
Diary number: 35670 / 2007
Advocates: AVIJIT BHATTACHARJEE Vs

29 April 2009
Supreme Court
4 pages
NATIONAL ALUMINIUM CO. LTD. Vs G.C. KANUNGO

Case number: C.A. No.-000062-000062 / 2003
Diary number: 21139 / 2002

29 April 2009
Supreme Court
3 pages
AHMED ALI Vs STATE OF TRIPURA

Case number: Crl.A. No.-000050-000050 / 2003
Diary number: 17499 / 2002
Advocates: RAJIV MEHTA Vs GOPAL SINGH

28 April 2009
Supreme Court
6 pages
M.K. BALAKRISHNAN . Vs UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE

Case number: W.P.(C) No.-000230-000230 / 2001
Diary number: 17346 / 2000
Advocates: NARESH KUMAR Vs B. V. BALARAM DAS

28 April 2009
Supreme Court
3 pages
RUBINA BANO Vs WAZID ALI .

Case number: SLP(C) No.-000630-000630 / 2008
Diary number: 1077 / 2008
Advocates: Vs SHANKAR DIVATE

28 April 2009
Supreme Court
5 pages
KAMLA Vs GAURAV KUMAR GUPTA .

Case number: C.A. No.-002875-002875 / 2009
Diary number: 24844 / 2007
Advocates: B. D. SHARMA Vs RANBIR SINGH YADAV