Showing 12706 - 12720 of 41947 judgements
24 April 2009
Supreme Court
16 pages
RAMAN KUMAR Vs STATE OF PUNJAB

Case number: Crl.A. No.-000828-000828 / 2009
Diary number: 22577 / 2008
Advocates: Vs KULDIP SINGH

24 April 2009
Supreme Court
11 pages
RAMESH BHAI Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000868-000869 / 2004
Diary number: 22685 / 2003
Advocates: SHIV KUMAR SURI Vs MILIND KUMAR

24 April 2009
Supreme Court
7 pages
RATAN SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000825-000825 / 2009
Diary number: 30262 / 2007
Advocates: ASHOK KUMAR SHARMA Vs C. D. SINGH

24 April 2009
Supreme Court
4 pages
MITALI Vs DABABRATA

Case number: T.P.(C) No.-000624-000624 / 2008
Diary number: 17566 / 2008
Advocates: Vs INDRA SAWHNEY

24 April 2009
Supreme Court
8 pages
SAKTI Vs STATE OF A.P. .

Case number: C.A. No.-002805-002805 / 2009
Diary number: 4510 / 2005
Advocates: SATYA MITRA GARG Vs T. V. GEORGE

24 April 2009
Supreme Court
9 pages
RAM BABU TIWARI Vs STATE OF M.P..

Case number: Crl.A. No.-000829-000829 / 2009
Diary number: 37268 / 2008
Advocates: PARMANAND GAUR Vs

24 April 2009
Supreme Court
16 pages
SANTHANAM Vs STATE OF T.NADU

Case number: Crl.A. No.-000826-000826 / 2009
Diary number: 22160 / 2008
Advocates: SUSHMA MANCHANDA Vs

24 April 2009
Supreme Court
2 pages
YOGESH KUMAR RAI Vs STATE OF U.P..

Case number: C.A. No.-002878-002878 / 2009
Diary number: 19151 / 2008
Advocates: AMIT PAWAN Vs

24 April 2009
Supreme Court
5 pages
SHARIFF AHMED Vs STATE (NCT OF DELHI)

Case number: Crl.A. No.-000865-000865 / 2009
Diary number: 14508 / 2008
Advocates: ANURAG PANDEY Vs ANIL KATIYAR

24 April 2009
Supreme Court
2 pages
DY.COMMR.OF INCOME TAX Vs STATE BANK OF INDIA .

Case number: C.A. No.-007269-007271 / 2008
Diary number: 32945 / 2007
Advocates: B. V. BALARAM DAS Vs E. C. AGRAWALA

24 April 2009
Supreme Court
3 pages
KOTA PRATAP BABU Vs VANKAYALAPATI RAMALAKSHMI

Case number: C.A. No.-002809-002809 / 2009
Diary number: 34575 / 2007
Advocates: G. RAMAKRISHNA PRASAD Vs VENKATESWARA RAO ANUMOLU

24 April 2009
Supreme Court
2 pages
RAJA RAM KASHYAP Vs STATE OF U.P.

Case number: Crl.A. No.-000864-000864 / 2009
Diary number: 12336 / 2008
Advocates: DINESH KUMAR GARG Vs ANUVRAT SHARMA

24 April 2009
Supreme Court
3 pages
STATE OF PUNJAB Vs SURJIT SINGH

Case number: Crl.A. No.-000646-000646 / 2005
Diary number: 7234 / 2005

23 April 2009
Supreme Court
6 pages
M/S. HOTEL ALAKANANDA Vs COMMERCIAL TAX OFFICER .

Case number: C.A. No.-002935-002935 / 2009
Diary number: 29317 / 2007
Advocates: ROMY CHACKO Vs R. SATHISH

23 April 2009
Supreme Court
6 pages
NAFE SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000210-000210 / 2008
Diary number: 10296 / 2007
Advocates: DEBASIS MISRA Vs NARESH BAKSHI