Showing 12676 - 12690 of 41947 judgements
28 April 2009
Supreme Court
3 pages
VIDHYADHAR SHARMA Vs STATE OF UP

Bench: D.K. JAIN,R.M. LODHA, , ,
Case number: C.A. No.-005448-005448 / 1998
Diary number: 14068 / 1997
Advocates: Vs NIRANJANA SINGH

27 April 2009
Supreme Court
9 pages
STATE OF M.P. Vs BASODI

Case number: Crl.A. No.-001002-001002 / 2004
Diary number: 4189 / 2004
Advocates: C. D. SINGH Vs

27 April 2009
Supreme Court
17 pages
SIRI KISHAN Vs STATE OF HARYANA

Case number: Crl.A. No.-000848-000848 / 2009
Diary number: 13168 / 2007
Advocates: Vs T. V. GEORGE

27 April 2009
Supreme Court
6 pages
STATE OF M.P. Vs VIRENDRA KUMAR TRIPATHI

Case number: Crl.A. No.-000843-000843 / 2009
Diary number: 1093 / 2004
Advocates: Vs PRATIBHA JAIN

27 April 2009
Supreme Court
4 pages
KIRENDER SARKAR Vs STATE OF ASSAM

Case number: Crl.A. No.-000845-000845 / 2009
Diary number: 11636 / 2007
Advocates: Vs CORPORATE LAW GROUP

27 April 2009
Supreme Court
18 pages
STATE OF RAJASTHAN Vs YUSUF

Case number: Crl.A. No.-000698-000698 / 2003
Diary number: 19807 / 2002
Advocates: MILIND KUMAR Vs RATAN KUMAR CHOUDHURI

27 April 2009
Supreme Court
5 pages
STATE OF RAJASTHAN Vs HEMRAJ

Case number: Crl.A. No.-000847-000847 / 2009
Diary number: 3361 / 2008
Advocates: Vs EQUITY LEX ASSOCIATES

27 April 2009
Supreme Court
4 pages
SANJEET KUMAR Vs STATE OF BIHAR

Case number: Crl.A. No.-000852-000852 / 2009
Diary number: 25726 / 2007
Advocates: Vs GOPAL SINGH

27 April 2009
Supreme Court
3 pages
MATHURA SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000851-000851 / 2009
Diary number: 22557 / 2008
Advocates: Vs SHANKAR DIVATE

27 April 2009
Supreme Court
5 pages
UNION OF INDIA Vs G.ANNADURAI

Case number: C.A. No.-002829-002829 / 2009
Diary number: 13224 / 2007

27 April 2009
Supreme Court
3 pages
SRI KRISHNA TYRES Vs J.K. INDUSTRIES LTD.

Case number: Crl.A. No.-000846-000846 / 2009
Diary number: 2671 / 2007
Advocates: Vs DEBASIS MISRA

27 April 2009
Supreme Court
47 pages
RAMESHBHAI CHANDUBHAI RATHOD Vs STATE OF GUJARAT

Case number: Crl.A. No.-000575-000575 / 2007
Diary number: 8583 / 2007
Advocates: SUDHIR KULSHRESHTHA Vs HEMANTIKA WAHI

27 April 2009
Supreme Court
13 pages
MASROOR Vs STATE OF U.P.

Case number: Crl.A. No.-000838-000838 / 2009
Diary number: 10485 / 2008
Advocates: Vs RAUF RAHIM

27 April 2009
Supreme Court
13 pages
V.G. SHANKARANARAYANA BHAT Vs GIRIJA (D) BY LRS.

Case number: C.A. No.-008334-008334 / 2002
Diary number: 8466 / 2001
Advocates: RAJESH MAHALE Vs V. N. RAGHUPATHY

27 April 2009
Supreme Court
11 pages
STATE OF U.P.(NOW UTTARAKHAND) Vs RABINDRA SINGH

Case number: C.A. No.-002831-002831 / 2009
Diary number: 8262 / 2008
Advocates: P. N. GUPTA Vs RAMESH CHANDRA MISHRA