Judgements

Showing 12616 - 12630 of 41947 judgements
01 May 2009
Supreme Court
2 pages
STATE OF M.P. Vs RAJARAM

Case number: Crl.A. No.-000900-000900 / 2009
Diary number: 36817 / 2007
Advocates: Vs SHANKAR DIVATE

01 May 2009
Supreme Court
24 pages
ROY ESTATE Vs STATE OF JHARKHAND .

Case number: C.A. No.-003146-003146 / 2009
Diary number: 268 / 2008
Advocates: JITENDRA MOHAN SHARMA Vs GOPAL PRASAD

01 May 2009
Supreme Court
1 pages
RAJNI SAHAY Vs VIKASH PADMAKAR

Case number: T.P.(C) No.-001347-001347 / 2008
Diary number: 32437 / 2008
Advocates: Vs SHARMILA UPADHYAY

01 May 2009
Supreme Court
3 pages
VIKRAM SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000764-000764 / 2007
Diary number: 30961 / 2006
Advocates: SHIV PRAKASH PANDEY Vs T. V. GEORGE

01 May 2009
Supreme Court
3 pages
NORTH WEST KARNATAKA RD.TRANSPORT CORP. Vs GOURABAI .

Case number: C.A. No.-003171-003171 / 2009
Diary number: 18841 / 2007
Advocates: Vs E. R. SUMATHY

01 May 2009
Supreme Court
43 pages
NATIONAL HUMAN RIGHTS COMMISSION Vs STATE OF GUJARAT & ORS.

Case number: Writ Petition (crl.) 109 of 2003
30 April 2009
Supreme Court
1 pages
P. SHAILAJA Vs M. NARENDER REDDY .

Case number: C.A. No.-000944-000944 / 2008
Diary number: 2168 / 2007
Advocates: D. MAHESH BABU Vs DINESH KUMAR GARG

30 April 2009
Supreme Court
1 pages
STATE OF HARYANA Vs SATYENDER KUMAR

Case number: C.A. No.-001317-001317 / 2002
Diary number: 10306 / 2001
Advocates: T. V. GEORGE Vs RR-EX-PARTE

30 April 2009
Supreme Court
1 pages
HARYANA AGRICULTURAL UNIVERSITY Vs DEVI PRAKASH .

Case number: C.A. No.-001699-001699 / 2002
Diary number: 1900 / 2002
Advocates: KRISHAN SINGH CHAUHAN Vs R. C. KAUSHIK

30 April 2009
Supreme Court
2 pages
RANBIR SINGH DHANJAL Vs ARUNA GUPTA .

Case number: C.A. No.-002372-002372 / 2002
Diary number: 14533 / 2001
Advocates: PETITIONER-IN-PERSON Vs

30 April 2009
Supreme Court
2 pages
STATE OF PUNJAB Vs SANGHU SINGH

Case number: C.A. No.-000940-000940 / 2002
Diary number: 18401 / 1997
Advocates: AJAY PAL Vs K. SARADA DEVI

30 April 2009
Supreme Court
2 pages
ORIENTAL INSURANCE CO. LTD. Vs JYOTSNA SARKAR .

Case number: C.A. No.-001303-001303 / 2002
Diary number: 6069 / 2001
Advocates: M. K. DUA Vs

30 April 2009
Supreme Court
17 pages
RANBIR SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000604-000604 / 2006
Diary number: 3877 / 2006
Advocates: LALITA KAUSHIK Vs T. V. GEORGE

30 April 2009
Supreme Court
26 pages
ANKUSH MARUTI SHINDE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001008-001009 / 2007
Diary number: 20604 / 2007
Advocates: K. N. RAI Vs RAVINDRA KESHAVRAO ADSURE

30 April 2009
Supreme Court
7 pages
STATE OF A.P. Vs E. SATYANARAYANA

Case number: Crl.A. No.-000040-000040 / 2004
Diary number: 22145 / 2003