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30 April 2009
Supreme Court 4 pages M/S. SARDAR ESTATES Vs ATMA RAM PROPERTIES (P) LTD.
Case number: C.A. No.-006954-006954 / 2003 |
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30 April 2009
Supreme Court 3 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs RISHI LAL CHAWLA
Case number: C.A. No.-007986-007986 / 2002 |
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30 April 2009
Supreme Court 7 pages U.P.STATE INDUSATRIAL DEV. CORPN. Vs INGERSOLL RAND WADCO TOOLS LTD.
Case number: C.A. No.-002632-002632 / 2005 |
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30 April 2009
Supreme Court 1 pages SHENTHAMIZH KIZHAR Vs GOVERNMENT PLAEDER, MADRAS
Case number: Crl.A. No.-001100-001100 / 2002 |
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30 April 2009
Supreme Court 2 pages DEVKI AMMA(D) BY L.RS. & ORS ETC. ETC. Vs STATE OF KERALA & ANR.ETC. ETC.
Case number: C.A. No.-001024-001035 / 2002 |
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30 April 2009
Supreme Court 8 pages RANJANA Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-000126-000126 / 2003 |
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30 April 2009
Supreme Court 1 pages N. BHEEMACHARI Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000616-000616 / 2002 |
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30 April 2009
Supreme Court 2 pages ALAGAPPAN @ MURUGAN Vs STATE BY PUBLIC PROSECUTOR, MADRAS
Case number: Crl.A. No.-000221-000221 / 2002 |
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30 April 2009
Supreme Court 6 pages STATE BY INSPECTOR OF POLICE(TAMIL NADU) Vs RAJANGAM
Case number: Crl.A. No.-000886-000886 / 2002 |
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30 April 2009
Supreme Court 1 pages ANILTEJ SINGH DHALIWAL Vs UNION OF INDIA .
Case number: C.A. No.-000334-000334 / 2007 |
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30 April 2009
Supreme Court 2 pages SANGANER KAPRA RANGAI & CHHAPAI ASSON. Vs VIJAY SINGH PUNIA .
Case number: C.A. No.-000207-000207 / 2005 |
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30 April 2009
Supreme Court 5 pages CHHOTALAL SAMJI Vs INCOME TAX OFFICER
Case number: C.A. No.-003142-003142 / 2009 |
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30 April 2009
Supreme Court 3 pages APOLLO TYRES LTD. Vs C.P. SEBASTIAN
Case number: C.A. No.-007007-007007 / 2003 |
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30 April 2009
Supreme Court 4 pages RAVINER SINGH Vs STATE OF HIMACHAL PRADESH
Case number: Crl.A. No.-000016-000016 / 2003 |
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29 April 2009
Supreme Court 4 pages H.U.D.A. Vs SATISH HANS
Case number: C.A. No.-002903-002903 / 2009 |