Showing 12511 - 12525 of 41947 judgements
06 May 2009
Supreme Court
20 pages
HARMINDER KAUR Vs UNION OF INDIA .

Case number: C.A. No.-003337-003361 / 2009
Diary number: 10863 / 2005
Advocates: ASHOK K. MAHAJAN Vs KAMINI JAISWAL

06 May 2009
Supreme Court
20 pages
SURESH KUMAR SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000939-000939 / 2009
Diary number: 15678 / 2008
Advocates: VISHAL ARUN Vs GUNNAM VENKATESWARA RAO

06 May 2009
Supreme Court
13 pages
PREM SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000934-000934 / 2009
Diary number: 24689 / 2008
Advocates: CHANDER SHEKHAR ASHRI Vs PRAGATI NEEKHRA

06 May 2009
Supreme Court
18 pages
MITHABHAI PASHABHAI PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000941-000941 / 2009
Diary number: 26043 / 2008
Advocates: SHEELA GOEL Vs HEMANTIKA WAHI

06 May 2009
Supreme Court
14 pages
RAJ RANI Vs ORIENTAL INSURANCE CO.LTD..

Case number: C.A. No.-003317-003318 / 2009
Diary number: 26365 / 2008
Advocates: VIJAY KUMAR Vs

06 May 2009
Supreme Court
26 pages
GURUNATH DONKAPPA KERI Vs STATE OF KARANATAKA

Case number: Crl.A. No.-000341-000341 / 2006
Diary number: 3726 / 2006
Advocates: DINESH KUMAR GARG Vs

06 May 2009
Supreme Court
17 pages
U.SUVETHA Vs STATE BY INSP.OF POLICE

Case number: Crl.A. No.-000938-000938 / 2009
Diary number: 27748 / 2008
Advocates: PRAMOD DAYAL Vs

06 May 2009
Supreme Court
17 pages
RAJU PREMJI Vs CUSTOMS NER SHILLONG UNIT

Case number: Crl.A. No.-001647-001647 / 2007
Diary number: 32482 / 2007
Advocates: ANU GUPTA Vs B. V. BALARAM DAS

06 May 2009
Supreme Court
17 pages
MOHAMMED ISHAQ Vs S. KAZAM PASHA

Case number: Crl.A. No.-000937-000937 / 2009
Diary number: 60350 / 2008
Advocates: Vs SHAKIL AHMED SYED

06 May 2009
Supreme Court
15 pages
C.B.I.NEW DELHI Vs ABHISHEK VERMA

Case number: Crl.A. No.-000935-000936 / 2009
Diary number: 28356 / 2008
Advocates: B. KRISHNA PRASAD Vs MANIK KARANJAWALA

06 May 2009
Supreme Court
13 pages
STATE OF H.P. Vs RAKESH KUMAR

Case number: Crl.A. No.-001494-001494 / 2003
Diary number: 24097 / 2003
Advocates: NARESH K. SHARMA Vs

06 May 2009
Supreme Court
16 pages
M/S. RADHEY SHYAM RATANLAL Vs COMMNR. OF CUSTOMS (ADJUDICATION),MUMBAI

Case number: C.A. No.-002700-002700 / 2006
Diary number: 12527 / 2006
Advocates: R. NEDUMARAN Vs ANIL KATIYAR

06 May 2009
Supreme Court
22 pages
NARESH SHANKER SRIVASTAVA Vs STATE OF U.P. .

Case number: C.A. No.-000292-000292 / 2005
Diary number: 27117 / 2004

06 May 2009
Supreme Court
14 pages
DAKSHIN HARYANA B.V. NIGAM LTD. Vs MAUJ KHAN .

Case number: C.A. No.-003311-003311 / 2009
Diary number: 7955 / 2006
Advocates: T. V. GEORGE Vs B. K. SATIJA

06 May 2009
Supreme Court
75 pages
TATA POWER COMPANY LTD. Vs RELIANCE ENERGY LIMITED .

Case number: C.A. No.-003510-003511 / 2008
Diary number: 14095 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs SHIV KUMAR SURI