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05 May 2009
Supreme Court 15 pages DIR.,CENT.MARINE FISHERIES RES.INST.&ORS Vs A.KANAKKAN .
Case number: C.A. No.-005236-005236 / 2008 |
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05 May 2009
Supreme Court 32 pages AKBAR SHEIKH Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-002040-002040 / 2008 |
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05 May 2009
Supreme Court 3 pages BHANKRA BYAS MANAGING BOARD Vs SURESH
Case number: C.A. No.-003237-003237 / 2009 |
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05 May 2009
Supreme Court 4 pages MANISHA LALWANI Vs D.V.PAUL
Case number: C.A. No.-003234-003235 / 2009 |
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05 May 2009
Supreme Court 18 pages MADDINENI KOTESWARA RAO Vs MADDINENI BHASKARA RAO
Case number: C.A. No.-003233-003233 / 2009 |
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05 May 2009
Supreme Court 24 pages HARMANPREET SINGH AHLUWALIA Vs STATE OF PUNJAB .
Case number: Crl.A. No.-000908-000908 / 2009 |
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05 May 2009
Supreme Court 10 pages RAJ KUMAR KHURANA Vs STATE OF (NCT OF DELHI)
Case number: Crl.A. No.-000913-000913 / 2009 |
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05 May 2009
Supreme Court 9 pages OMPRAKASH Vs RADHACHARAN .
Case number: C.A. No.-003241-003241 / 2009 |
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05 May 2009
Supreme Court 34 pages UNION OF INDIA Vs M/S MARTIN LOTTERY AGENCIES LTD.
Case number: C.A. No.-003239-003239 / 2009 |
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05 May 2009
Supreme Court 11 pages DHARMESHBHAI VASUDEVBHAI Vs STATE OF GUJARAT .
Case number: Crl.A. No.-000914-000914 / 2009 |
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05 May 2009
Supreme Court 13 pages RAM SURESH SINGH Vs PRABHAT SINGH @ CHHOTU SINGH
Case number: Crl.A. No.-000909-000909 / 2009 |
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05 May 2009
Supreme Court 15 pages CHANDRAKANT HARGOVINDAS SHAH Vs THE DEPUTY COMMISSIONER OF POLICE
Case number: C.A. No.-003243-003243 / 2009 |
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05 May 2009
Supreme Court 11 pages BALA BAINE LINGA RAJU Vs STATE OF A.P.
Case number: Crl.A. No.-000911-000911 / 2009 |
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05 May 2009
Supreme Court 16 pages HIDAYATKHAN BISMILLAKHAN PATHAN Vs VAIJNATH .
Case number: C.A. No.-003267-003267 / 2009 |
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05 May 2009
Supreme Court 8 pages HARYANA STATE ELECT.DEV.CORPN. LTD.&ORS. Vs SEEMA SHARMA .
Case number: C.A. No.-003240-003240 / 2009 |