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08 May 2009
Supreme Court 3 pages RAMESH KUMAR AGGARWAL Vs RANI RAVINDRAN
Case number: C.A. No.-003405-003405 / 2009 |
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08 May 2009
Supreme Court 12 pages VALLABHANENI VENKATESWARA RAO Vs STATE OF A.P.
Case number: Crl.A. No.-000373-000373 / 2008 |
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08 May 2009
Supreme Court 10 pages STATE OF PUNJAB Vs ATMA SINGH .
Case number: Crl.A. No.-000695-000695 / 2001 |
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08 May 2009
Supreme Court 3 pages COMMR.OF CUSTOMS Vs M/S AJAY KUMAR & CO.
Case number: C.A. No.-000645-000645 / 2008 |
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08 May 2009
Supreme Court 13 pages STATE OF U.P. Vs ATUL SINGH ETC. ETC.
Case number: Crl.A. No.-001262-001264 / 2004 |
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08 May 2009
Supreme Court 3 pages K.T.JOSEPH Vs STATE OF KERALA
Case number: Crl.A. No.-000984-000984 / 2009 |
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08 May 2009
Supreme Court 5 pages STATE OF PUNJAB Vs HARDIAL SINGH .
Case number: Crl.A. No.-000985-000985 / 2009 |
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08 May 2009
Supreme Court 13 pages JOYDEEP NEOGI @ BUBAI Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-001285-001285 / 2006 |
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08 May 2009
Supreme Court 4 pages SABIR SIDDIQ MALIK Vs BOMBAY ENVIRONMENTAL ACTION GROUP .
Case number: C.A. No.-002352-002352 / 2005 |
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08 May 2009
Supreme Court 14 pages NARENDRA G.GOEL Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001058-001058 / 2009 |
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08 May 2009
Supreme Court 2 pages M/S. CHAUDHARANA STEELS (P) LTD. Vs COMMISSIONER OF CENT.EXCISE, ALLAHABAD
Case number: C.A. No.-005389-005389 / 2007 |
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08 May 2009
Supreme Court 13 pages NINGAPPA YALLAPPA HOSAMANI Vs STATE OF KARNATAKA .
Case number: Crl.A. No.-000495-000495 / 2006 |
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08 May 2009
Supreme Court 9 pages BANI KANTA DAS Vs STATE OF ASSAM .
Case number: W.P.(C) No.-000457-000457 / 2005 |
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08 May 2009
Supreme Court 6 pages CHIEF SOIL CONSERVATOR PUNJAB Vs GURMAIL SINGH
Case number: C.A. No.-003473-003473 / 2009 |
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08 May 2009
Supreme Court 15 pages JAVED ALAM Vs STATE OF CHHATTISGARH
Case number: Crl.A. No.-001240-001240 / 2006 |