Showing 12466 - 12480 of 41947 judgements
08 May 2009
Supreme Court
14 pages
STATE OF WEST BENGAL Vs DIPAK HALDER

Case number: Crl.A. No.-000543-000543 / 2004
Diary number: 27333 / 2003
Advocates: TARA CHANDRA SHARMA Vs V. K. SIDHARTHAN

08 May 2009
Supreme Court
12 pages
V.N. DEVADOSS Vs CHIEF REV. CONTROL OFFICER-CUM-INS.

Case number: C.A. No.-003411-003411 / 2009
Diary number: 5215 / 2007
Advocates: Vs R. NEDUMARAN

08 May 2009
Supreme Court
13 pages
CHITTARANJAN MIRDHA Vs DULAL GHOSH

Case number: Crl.A. No.-000964-000964 / 2009
Diary number: 23469 / 2007
Advocates: Vs RAUF RAHIM

08 May 2009
Supreme Court
8 pages
C. VENKAT REDDY Vs UNION OF INDIA .

Case number: W.P.(C) No.-000403-000403 / 2002
Diary number: 10382 / 2002
Advocates: Vs SUSHMA SURI

08 May 2009
Supreme Court
24 pages
MUSTAQ AHMED MOHAMMED ISAK Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000967-000968 / 2009
Diary number: 31642 / 2007
Advocates: SHAKIL AHMED SYED Vs RAVINDRA KESHAVRAO ADSURE

08 May 2009
Supreme Court
23 pages
ABUTHAGIR Vs STATE REP.BY INSPECTOR OF POLICE,MADURAI

Case number: Crl.A. No.-000026-000026 / 2007
Diary number: 26645 / 2006
Advocates: SANJAY JAIN Vs

08 May 2009
Supreme Court
6 pages
K.N.NARENDRANATH Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000965-000965 / 2009
Diary number: 34606 / 2007
Advocates: Vs ANITHA SHENOY

08 May 2009
Supreme Court
5 pages
BALBIR SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000963-000963 / 2009
Diary number: 17565 / 2007
Advocates: Vs KULDIP SINGH

08 May 2009
Supreme Court
6 pages
BAKSHISH RAM Vs STATE OF PUNJAB

Case number: Crl.A. No.-000969-000969 / 2009
Diary number: 21903 / 2008
Advocates: KAMALDEEP GULATI Vs KULDIP SINGH

08 May 2009
Supreme Court
30 pages
M.C.MEHTA Vs UNION OF INDIA

Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

08 May 2009
Supreme Court
12 pages
SECRETARY, FOREST DEPT. Vs ABDUR RASUL CHOWDHURY

Case number: C.A. No.-003410-003410 / 2009
Diary number: 19726 / 2005
Advocates: Vs SUMITA RAY

08 May 2009
Supreme Court
3 pages
HINDUSTAN PAPER CORPN. LTD. Vs PREMJIT KAUR TAKHI

Case number: SLP(C) No.-023458-023458 / 2008
Diary number: 26552 / 2008
Advocates: Vs SUSMITA LAL

08 May 2009
Supreme Court
6 pages
RACHPAL SINGH & ETC. Vs GURMIT KUMAR & ETC.

Case number: C.A. No.-003402-003404 / 2009
Diary number: 24839 / 2008
Advocates: Vs VINEET BHAGAT

08 May 2009
Supreme Court
7 pages
RAM BABU Vs STATE OF M.P. .

Case number: Crl.A. No.-000962-000962 / 2009
Diary number: 4048 / 2007
Advocates: AMIT PAWAN Vs VIKAS MEHTA

08 May 2009
Supreme Court
3 pages
L.MUHAMMED ASLAM Vs STATE OF KERALA TR.CHIEF SEC..

Case number: C.A. No.-003412-003412 / 2009
Diary number: 20639 / 2008
Advocates: Vs E. M. S. ANAM