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08 May 2009
Supreme Court 14 pages STATE OF WEST BENGAL Vs DIPAK HALDER
Case number: Crl.A. No.-000543-000543 / 2004 |
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08 May 2009
Supreme Court 12 pages V.N. DEVADOSS Vs CHIEF REV. CONTROL OFFICER-CUM-INS.
Case number: C.A. No.-003411-003411 / 2009 |
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08 May 2009
Supreme Court 13 pages CHITTARANJAN MIRDHA Vs DULAL GHOSH
Case number: Crl.A. No.-000964-000964 / 2009 |
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08 May 2009
Supreme Court 8 pages C. VENKAT REDDY Vs UNION OF INDIA .
Case number: W.P.(C) No.-000403-000403 / 2002 |
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08 May 2009
Supreme Court 24 pages MUSTAQ AHMED MOHAMMED ISAK Vs STATE OF MAHARASHTRA
Bench: ARIJIT PASAYAT,P. SATHASIVAM |
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08 May 2009
Supreme Court 23 pages ABUTHAGIR Vs STATE REP.BY INSPECTOR OF POLICE,MADURAI
Case number: Crl.A. No.-000026-000026 / 2007 |
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08 May 2009
Supreme Court 6 pages K.N.NARENDRANATH Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000965-000965 / 2009 |
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08 May 2009
Supreme Court 5 pages BALBIR SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000963-000963 / 2009 |
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08 May 2009
Supreme Court 6 pages BAKSHISH RAM Vs STATE OF PUNJAB
Case number: Crl.A. No.-000969-000969 / 2009 |
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08 May 2009
Supreme Court 30 pages M.C.MEHTA Vs UNION OF INDIA
Case number: W.P.(C) No.-004677-004677 / 1985 |
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08 May 2009
Supreme Court 12 pages SECRETARY, FOREST DEPT. Vs ABDUR RASUL CHOWDHURY
Case number: C.A. No.-003410-003410 / 2009 |
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08 May 2009
Supreme Court 3 pages HINDUSTAN PAPER CORPN. LTD. Vs PREMJIT KAUR TAKHI
Case number: SLP(C) No.-023458-023458 / 2008 |
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08 May 2009
Supreme Court 6 pages RACHPAL SINGH & ETC. Vs GURMIT KUMAR & ETC.
Case number: C.A. No.-003402-003404 / 2009 |
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08 May 2009
Supreme Court 7 pages RAM BABU Vs STATE OF M.P. .
Case number: Crl.A. No.-000962-000962 / 2009 |
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08 May 2009
Supreme Court 3 pages L.MUHAMMED ASLAM Vs STATE OF KERALA TR.CHIEF SEC..
Case number: C.A. No.-003412-003412 / 2009 |