Showing 12541 - 12555 of 41947 judgements
06 May 2009
Supreme Court
4 pages
D. JAYANNA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000079-000079 / 2003
Diary number: 22008 / 2002

06 May 2009
Supreme Court
2 pages
BEERANGI KEMPARAPPA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001124-001124 / 2002
Diary number: 16435 / 2002
Advocates: A. S. BHASME Vs

06 May 2009
Supreme Court
2 pages
T. JAYARAMAN Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-001047-001047 / 2002
Diary number: 14135 / 2002
Advocates: V. J. FRANCIS Vs

06 May 2009
Supreme Court
2 pages
AJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001267-001267 / 2002
Diary number: 20462 / 2002
Advocates: PREM MALHOTRA Vs KULDIP SINGH

06 May 2009
Supreme Court
2 pages
KARPURI @ KAPURI YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-001231-001231 / 2002
Diary number: 13381 / 2001
Advocates: Vs GOPAL SINGH

06 May 2009
Supreme Court
2 pages
YADU NANDAN MANDAL Vs STATE OF BIHAR

Case number: Crl.A. No.-001104-001104 / 2002
Diary number: 16656 / 2002
Advocates: KRISHAN SINGH CHAUHAN Vs GOPAL SINGH

06 May 2009
Supreme Court
2 pages
SECRETARY, M/O DEFENCE Vs AJIT SINGH

Case number: C.A. No.-000016-000016 / 2003
Diary number: 9646 / 2002
Advocates: B. V. BALARAM DAS Vs (MRS. ) VIPIN GUPTA

06 May 2009
Supreme Court
2 pages
JAKIR Vs STATE OF M.P.

Case number: Crl.A. No.-000189-000189 / 2003
Diary number: 14623 / 2002
Advocates: M. QAMARUDDIN Vs C. D. SINGH

06 May 2009
Supreme Court
3 pages
SHINDHU Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000264-000264 / 2003
Diary number: 23109 / 2002

06 May 2009
Supreme Court
3 pages
UNION OF INDIA Vs DIPAK KUMAR SANTRA

Case number: C.A. No.-008535-008535 / 2002
Diary number: 13359 / 2001
Advocates: B. V. BALARAM DAS Vs S. K. BHATTACHARYA

06 May 2009
Supreme Court
43 pages
JAMIRUDDIN ANSARI Vs CENTRAL BUREAU OF INVESTIGATION

Case number: Crl.A. No.-000958-000958 / 2009
Diary number: 23630 / 2007
Advocates: Vs B. KRISHNA PRASAD

06 May 2009
Supreme Court
25 pages
UNION OF INDIA Vs PARUL DEBNATH .

Case number: C.A. No.-003379-003379 / 2009
Diary number: 12040 / 2007
Advocates: D. S. MAHRA Vs RAUF RAHIM

05 May 2009
Supreme Court
7 pages
STATE OF U.P. Vs PARAS NATH SINGH

Case number: Crl.A. No.-000499-000499 / 2004
Diary number: 27276 / 2003
Advocates: JAVED MAHMUD RAO Vs RAJENDER PD. SAXENA

05 May 2009
Supreme Court
7 pages
STATE OF M.P. Vs DEVENDRA

Case number: Crl.A. No.-000979-000979 / 2002
Diary number: 14937 / 2002
Advocates: Vs RR-EX-PARTE

05 May 2009
Supreme Court
3 pages
STATE OF RAJASTHAN Vs BHIYA RAM

Case number: Crl.A. No.-001325-001325 / 2004
Diary number: 12025 / 2004
Advocates: MILIND KUMAR Vs