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11 May 2009
Supreme Court 19 pages M.P.PETER Vs STATE OF KERALA .
Case number: Crl.A. No.-000980-000980 / 2009 |
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11 May 2009
Supreme Court 36 pages GLOBAL ENERGY LTD. Vs CENTRAL ELECTRICITY REGULATORY COM.
Case number: C.A. No.-003457-003458 / 2009 |
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11 May 2009
Supreme Court 35 pages SMRUTI PAHARIYA Vs SANJAY PAHARIYA
Case number: C.A. No.-003465-003465 / 2009 |
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11 May 2009
Supreme Court 1 pages ASHOK THAPAR Vs SUPREME INDOSAIGON ASSOCIATES
Case number: C.A. No.-004152-004152 / 2008 |
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11 May 2009
Supreme Court 1 pages UNION OF INDIA Vs MANJU G.S. .
Case number: C.A. No.-003475-003475 / 2009 |
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11 May 2009
Supreme Court 2 pages EUROPEAN INVESTMENT LTD. Vs TRIUMPH I.NATIONAL FINANCE INDIA LTD&ORS
Case number: C.A. No.-003479-003479 / 2009 |
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11 May 2009
Supreme Court 2 pages BIVASH CHANDRA DEBNATH @ PATAL Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-001003-001004 / 2009 |
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08 May 2009
Supreme Court 25 pages M.D.,M/S.RAMAKRISHNA POULTRY P.LTD. Vs R.CHELLAPPAN .
Case number: C.A. No.-003413-003413 / 2009 |
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08 May 2009
Supreme Court 2 pages SHAILENDRA KUMAR UPADHYAY Vs STATE OF U.P.
Case number: Crl.A. No.-000973-000973 / 2009 |
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08 May 2009
Supreme Court 2 pages BHAGAT SINGH Vs STATE OF UTTARAKHAND
Case number: Crl.A. No.-000978-000978 / 2009 |
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08 May 2009
Supreme Court 66 pages STATE OF WEST BENGAL Vs WEST BENGAL REGN.COPY WRITERS ASSN.
Case number: C.A. No.-003414-003414 / 2009 |
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08 May 2009
Supreme Court 8 pages STATE OF HARYANA Vs RAMESHWAR DASS
Case number: C.A. No.-003401-003401 / 2009 |
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08 May 2009
Supreme Court 6 pages RAMANUJ PANDEY Vs STATE OF M.P. .
Case number: C.A. No.-003406-003406 / 2009 |
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08 May 2009
Supreme Court 11 pages NATIONAL INSURANCE CO.LTD. Vs J.MAHESHWARAMMA
Case number: C.A. No.-003408-003408 / 2009 |
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08 May 2009
Supreme Court 13 pages STATE OF U.P. Vs SHOBHNATH .
Case number: Crl.A. No.-000276-000276 / 2002 |