Showing 12451 - 12465 of 41947 judgements
11 May 2009
Supreme Court
19 pages
M.P.PETER Vs STATE OF KERALA .

Case number: Crl.A. No.-000980-000980 / 2009
Diary number: 19697 / 2008
Advocates: HIMINDER LAL Vs R. SATHISH

11 May 2009
Supreme Court
36 pages
GLOBAL ENERGY LTD. Vs CENTRAL ELECTRICITY REGULATORY COM.

Case number: C.A. No.-003457-003458 / 2009
Diary number: 9527 / 2007
Advocates: SARLA CHANDRA Vs NIKHIL NAYYAR

11 May 2009
Supreme Court
35 pages
SMRUTI PAHARIYA Vs SANJAY PAHARIYA

Case number: C.A. No.-003465-003465 / 2009
Diary number: 20085 / 2008
Advocates: MANIK KARANJAWALA Vs PARMANAND PANDEY

11 May 2009
Supreme Court
1 pages
ASHOK THAPAR Vs SUPREME INDOSAIGON ASSOCIATES

Case number: C.A. No.-004152-004152 / 2008
Diary number: 13343 / 2008
Advocates: GAGAN GUPTA Vs

11 May 2009
Supreme Court
1 pages
UNION OF INDIA Vs MANJU G.S. .

Case number: C.A. No.-003475-003475 / 2009
Diary number: 16393 / 2007
Advocates: SUSHMA SURI Vs T. G. NARAYANAN NAIR

11 May 2009
Supreme Court
2 pages
EUROPEAN INVESTMENT LTD. Vs TRIUMPH I.NATIONAL FINANCE INDIA LTD&ORS

Case number: C.A. No.-003479-003479 / 2009
Diary number: 23940 / 2005
Advocates: ALOK KUMAR Vs KAMINI JAISWAL

11 May 2009
Supreme Court
2 pages
BIVASH CHANDRA DEBNATH @ PATAL Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-001003-001004 / 2009
Diary number: 24210 / 2008
Advocates: SUNIL KUMAR VERMA Vs TARA CHANDRA SHARMA

08 May 2009
Supreme Court
25 pages
M.D.,M/S.RAMAKRISHNA POULTRY P.LTD. Vs R.CHELLAPPAN .

Case number: C.A. No.-003413-003413 / 2009
Diary number: 28569 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs PAREKH & CO.

08 May 2009
Supreme Court
2 pages
SHAILENDRA KUMAR UPADHYAY Vs STATE OF U.P.

Case number: Crl.A. No.-000973-000973 / 2009
Diary number: 23361 / 2008
Advocates: Vs ANUVRAT SHARMA

08 May 2009
Supreme Court
2 pages
BHAGAT SINGH Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-000978-000978 / 2009
Diary number: 23190 / 2008
Advocates: IRSHAD AHMAD Vs JATINDER KUMAR BHATIA

08 May 2009
Supreme Court
66 pages
STATE OF WEST BENGAL Vs WEST BENGAL REGN.COPY WRITERS ASSN.

Case number: C.A. No.-003414-003414 / 2009
Diary number: 15012 / 2007
Advocates: Vs ANURAG PANDEY

08 May 2009
Supreme Court
8 pages
STATE OF HARYANA Vs RAMESHWAR DASS

Case number: C.A. No.-003401-003401 / 2009
Diary number: 10671 / 2008
Advocates: Vs DEBASIS MISRA

08 May 2009
Supreme Court
6 pages
RAMANUJ PANDEY Vs STATE OF M.P. .

Case number: C.A. No.-003406-003406 / 2009
Diary number: 28106 / 2007
Advocates: RAJESH Vs B. S. BANTHIA

08 May 2009
Supreme Court
11 pages
NATIONAL INSURANCE CO.LTD. Vs J.MAHESHWARAMMA

Case number: C.A. No.-003408-003408 / 2009
Diary number: 29115 / 2007
Advocates: M. K. DUA Vs

08 May 2009
Supreme Court
13 pages
STATE OF U.P. Vs SHOBHNATH .

Case number: Crl.A. No.-000276-000276 / 2002
Diary number: 1738 / 2001
Advocates: ANIL KUMAR JHA Vs PRAVEEN SWARUP