Showing 12421 - 12435 of 41947 judgements
13 May 2009
Supreme Court
12 pages
RAM SINGH Vs RAM NIWAS

Case number: Crl.A. No.-001014-001014 / 2009
Diary number: 29128 / 2005
Advocates: SUSHIL BALWADA Vs PRATIBHA JAIN

13 May 2009
Supreme Court
18 pages
JASWANT Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001013-001013 / 2009
Diary number: 18487 / 2007
Advocates: PRATIBHA JAIN Vs ANSAR AHMAD CHAUDHARY

13 May 2009
Supreme Court
99 pages
SANTOSH KUMAR SATISHBHUSHAN BARIYAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-001478-001478 / 2005
Diary number: 22003 / 2005
Advocates: V. K. MONGA Vs V. N. RAGHUPATHY

13 May 2009
Supreme Court
20 pages
NINGAMMA Vs UNITED INDIA INSURANCE CO.LTD.

Case number: C.A. No.-003538-003538 / 2009
Diary number: 24098 / 2008
Advocates: V. N. RAGHUPATHY Vs DEBASIS MISRA

13 May 2009
Supreme Court
1 pages
RAJENDER SINGH Vs VIJAY PAL @ JAI PAL .

Case number: C.A. No.-003867-003867 / 2001
Diary number: 6103 / 2001

13 May 2009
Supreme Court
1 pages
SURAT SINGH Vs HUKAM SINGH NEGI

Case number: C.A. No.-003544-003544 / 2009
Diary number: 29437 / 2007
Advocates: BALRAJ DEWAN Vs ASHA GOPALAN NAIR

13 May 2009
Supreme Court
2 pages
KIMTI LAL Vs JASWINDER KAUR(N.R.I)

Case number: C.A. No.-003546-003546 / 2009
Diary number: 35856 / 2007
Advocates: S. JANANI Vs UGRA SHANKAR PRASAD

13 May 2009
Supreme Court
3 pages
SHIVENDRA SAHAY Vs STATE OF BIHAR

Case number: Crl.A. No.-001018-001018 / 2009
Diary number: 9436 / 2009
Advocates: AMIT PAWAN Vs

13 May 2009
Supreme Court
3 pages
HARISH CHANDRA YADAV Vs UNION OF INDIA

Case number: C.A. No.-003569-003569 / 2009
Diary number: 7885 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs D. S. MAHRA

12 May 2009
Supreme Court
20 pages
STATE OF PUNJAB Vs GURLABH SINGH

Case number: Crl.A. No.-000178-000179 / 2009
Diary number: 35047 / 2007
Advocates: Vs PRAVEEN SWARUP

12 May 2009
Supreme Court
17 pages
SARABJIT SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000998-000998 / 2009
Diary number: 28923 / 2006

12 May 2009
Supreme Court
14 pages
DIVISONAL MANAGER, RAJASTHAN S.R.T.C. Vs KAMRUDDIN

Case number: C.A. No.-003485-003485 / 2009
Diary number: 4320 / 2006
Advocates: SUSHIL KUMAR JAIN Vs B. K. SATIJA

12 May 2009
Supreme Court
41 pages
RAM PAT Vs STATE OF HARAYANA

Case number: Crl.A. No.-000581-000581 / 2007
Diary number: 8491 / 2007
Advocates: ANIS AHMED KHAN Vs T. V. GEORGE

12 May 2009
Supreme Court
32 pages
ORIENTAL INSURANCE CO. LTD. Vs MOHD. NASIR

Case number: C.A. No.-003486-003486 / 2009
Diary number: 11961 / 2006
Advocates: MEERA AGARWAL Vs BRIJ BHUSHAN

12 May 2009
Supreme Court
12 pages
NATIONAL INSURANCE CO.LTD. Vs SAROJ .

Case number: C.A. No.-003483-003483 / 2009
Diary number: 26712 / 2007
Advocates: MEERA AGARWAL Vs SUSHIL BALWADA