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12 May 2009
Supreme Court 16 pages ORIENTAL INSURANCE CO. LTD. Vs DEO PATODI .
Case number: C.A. No.-003482-003482 / 2009 |
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12 May 2009
Supreme Court 20 pages UNION OF INDIA Vs HARPAT SINGH .
Case number: C.A. No.-002367-002367 / 2006 |
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12 May 2009
Supreme Court 30 pages FOOD CORP.OF INDIA Vs ASHIS KUMAR GANGULY .
Case number: C.A. No.-003481-003481 / 2009 |
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12 May 2009
Supreme Court 15 pages PRALHAD Vs DEORAO .
Case number: C.A. No.-003493-003493 / 2009 |
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12 May 2009
Supreme Court 60 pages AHMED HUSSEIN VALI MOHAMMED SAIYED &ANR. Vs STATE OF GUJARAT
Case number: Crl.A. No.-000002-000005 / 2003 |
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12 May 2009
Supreme Court 31 pages M/S. ROTORK CONTROLA INDIA (P) LTD. Vs COMMNR. OF INCOME TAX, CHENNAI
Case number: C.A. No.-003506-003510 / 2009 |
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12 May 2009
Supreme Court 24 pages UNION OF INDIA Vs M/S RAJASTHAN SPINNING & WEAVING MILLS
Case number: C.A. No.-003527-003527 / 2009 |
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12 May 2009
Supreme Court 3 pages STATE OF HARYANA Vs HARDAYAL SINGH RAWAT
Case number: C.A. No.-003526-003526 / 2009 |
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12 May 2009
Supreme Court 2 pages G.M.,CHITRAKOOT DHAM M.JAL SANSTHAN &ANR Vs G.M., JHANSI DIVISION .
Case number: C.A. No.-003547-003547 / 2009 |
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12 May 2009
Supreme Court 2 pages ANITA YADAV Vs MANAS ROY .
Case number: Crl.A. No.-001010-001011 / 2009 |
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12 May 2009
Supreme Court 1 pages BHUDEO CHOUHAN Vs STATE OF BIHAR
Case number: Crl.A. No.-001009-001009 / 2009 |
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12 May 2009
Supreme Court 1 pages NARESH GUPTA & ANR. Vs SARIKA JAJODIA
Case number: Transfer Petition (Crl.) 497 of 2008 |
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11 May 2009
Supreme Court 36 pages RAVI DEVELOPMENT Vs SHREE KRISHNA PRATHISTHAN .
Case number: C.A. No.-003459-003459 / 2009 |
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11 May 2009
Supreme Court 42 pages JAYENDRA VISHNU THAKUR Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000981-000981 / 2009 |
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11 May 2009
Supreme Court 45 pages PEPSICO INDIA HOLDINGS P.LTD. Vs STATE OF KERALA .
Case number: C.A. No.-003456-003456 / 2009 |