Showing 12391 - 12405 of 41947 judgements
15 May 2009
Supreme Court
12 pages
SIVAKUMAR Vs NATARAJAN

Case number: Crl.A. No.-001077-001077 / 2009
Diary number: 27983 / 2007
Advocates: S. MAHENDRAN Vs SATYA MITRA GARG

15 May 2009
Supreme Court
9 pages
MAHENDER PAL Vs STATE OF HARYANA .

Case number: C.A. No.-003604-003604 / 2009
Diary number: 18107 / 2007
Advocates: ANIS AHMED KHAN Vs T. V. GEORGE

15 May 2009
Supreme Court
11 pages
CIDCO Vs VASUDHA GORAKHNATH MANDEVLEKAR

Case number: C.A. No.-003615-003615 / 2009
Diary number: 21738 / 2008
Advocates: A. S. BHASME Vs ABHA R. SHARMA

15 May 2009
Supreme Court
38 pages
UTTAMRAO SHIVDAS JANKAR Vs RANJITSINH VIJAYSINH MOHITE-PATIL

Case number: C.A. No.-007457-007457 / 2008
Diary number: 36338 / 2008
Advocates: K. N. RAI Vs COAC

15 May 2009
Supreme Court
1 pages
STATE OF M.P. Vs SOBRAN .

Case number: SLP(C) No.-005415-005415 / 2007
Diary number: 34107 / 2006
Advocates: Vs SIBO SANKAR MISHRA

15 May 2009
Supreme Court
25 pages
M.P. PALANISAMY Vs A. KRISHNAN .

Case number: C.A. No.-003582-003584 / 2009
Diary number: 10 / 2005
Advocates: VIKAS MEHTA Vs SHIV PRAKASH PANDEY

15 May 2009
Supreme Court
1 pages
DELHI TRANSPORT CORPORATION LTD. Vs SUBHASH CHAND

Case number: C.A. No.-003869-003869 / 2009
Diary number: 32511 / 2008
Advocates: MONIKA GUSAIN Vs

15 May 2009
Supreme Court
2 pages
SAKSHI AGGARWAL Vs HITESH MAHESHWARI

Case number: T.P.(C) No.-000315-000315 / 2008
Diary number: 60067 / 2008

14 May 2009
Supreme Court
126 pages
VILLIANUR IYARKKAI PADUKAPPU MAIYAM Vs UNION OF INDIA .

Case number: C.A. No.-003572-003572 / 2009
Diary number: 4824 / 2007
Advocates: Vs DEBASIS MISRA

14 May 2009
Supreme Court
6 pages
JAGDISH SINGH Vs PUNJAB ENGINEERING COLLEGE .

Case number: C.A. No.-003565-003565 / 2009
Diary number: 16262 / 2008
Advocates: RAJ SINGH RANA Vs GOPAL SINGH

14 May 2009
Supreme Court
15 pages
BASANTI PRASAD Vs CHAIRMAN, BIHAR SCHOOL EXAM.BOARD .

Case number: C.A. No.-003564-003564 / 2009
Diary number: 211 / 2008
Advocates: RANJAN MUKHERJEE Vs GOPAL SINGH

14 May 2009
Supreme Court
71 pages
NIZAM'S INSTITUTE OF MEDICAL SCIENCES Vs PRASANTH S.DHANANKA .

Case number: C.A. No.-004119-004119 / 1999
Diary number: 6997 / 1999
Advocates: ANIL KUMAR TANDALE Vs RESPONDENT-IN-PERSON

14 May 2009
Supreme Court
6 pages
MAHAVIR PRASAD Vs RATAN LAL

Case number: C.A. No.-006685-006685 / 2001
Diary number: 4542 / 2001
Advocates: BRIJ BHUSHAN Vs SUSHIL KUMAR JAIN

14 May 2009
Supreme Court
30 pages
GOVERNMENT OF A.P. Vs N. RAMANAIAH

Case number: C.A. No.-002023-002023 / 2006
Diary number: 16535 / 2004
Advocates: D. BHARATHI REDDY Vs JOHN MATHEW

14 May 2009
Supreme Court
3 pages
AJAY KUMAR Vs UNION OF INDIA .

Case number: C.A. No.-003578-003578 / 2009
Diary number: 31553 / 2006
Advocates: D. MAHESH BABU Vs SUSHMA SURI