IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

INTERLOCUTORY APPLICATION NO.7 OF 2009 IN  

SPECIAL LEAVE PETITION (C) NO.5415 OF 2007

STATE OF MADHYA PRADESH ....PETITIONER

VERSUS

SOBRAN & ORS. ....RESPONDENTS

O R D E R

Application for modification/clarification of this Court's order dated  

25.7.2008 is allowed.

The  words  “and  special  leave  petitions”  in  paragraph  2  of  the  

aforesaid order stand deleted and the special leave petition is restored to its original  

number.

.........................J. (TARUN CHATTERJEE)          

.........................J. (H.L. DATTU)                

NEW DELHI, MAY 15, 2009.