Judgements

Showing 106 - 120 of 41947 judgements
26 February 2020
Supreme Court
15 pages
THE STATE OF PUNJAB Vs JASBIR SINGH

Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000335-000335 / 2020
Diary number: 22512 / 2019
Advocates: UTTARA BABBAR Vs

26 February 2020
Supreme Court
174 pages
ANUJ JAIN INTERIM RESOLUTION PROFESSIONAL FOR JAYPEE INFRATECH LIMITED Vs AXIS BANK LIMITED

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-008512-008527 / 2019
Diary number: 35907 / 2019
Advocates: RABIN MAJUMDER Vs

25 February 2020
Supreme Court
12 pages
LIFE INSURANCE CORPORATION OF INDIA Vs MUKESH POONAMCHAND SHAH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001804-001804 / 2020
Diary number: 10865 / 2019
Advocates: GAUTAM NARAYAN Vs

25 February 2020
Supreme Court
0 pages
NARAYAN YADAV (D) THR.LRS. Vs THE STATE OF BIHAR .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-009173-009173 / 2010
Diary number: 19487 / 2008
Advocates: AMIT KUMAR Vs V. P. APPAN

25 February 2020
Supreme Court
17 pages
M/S. ZEE TELEFILMS LTD. (NOW KNOWN AS ZEE ENTERTAINMENT ENTERPRISES LTD.) THROUGH AUTHORIZED SIGNATO Vs SURESH PRODUCTIONS REP. BY ITS PARTNER DR. RAMA NAIDU S/O SRI NAIDU

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001716-001716 / 2020
Diary number: 29619 / 2016
25 February 2020
Supreme Court
9 pages
SITABAI SHANTARAM TALAWNEKAR Vs CUSTODIAN OF EVACUEE PROPERTY .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-008802-008803 / 2013
Diary number: 35364 / 2009
Advocates: T. MAHIPAL Vs K J JOHN AND CO

20 February 2020
Supreme Court
16 pages
SHRI PARTAP SINGH (SINCE DEAD) THR HIS LRS. . Vs SHIV RAM (SINCE DEAD) THR LRS.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-001511-001511 / 2020
Diary number: 522 / 2017
Advocates: LAWYER S KNIT & CO Vs

20 February 2020
Supreme Court
15 pages
MD.YOUNUS ALI TARAFDAR Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000119-000119 / 2010
Diary number: 7190 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs PLR CHAMBERS AND CO.

20 February 2020
Supreme Court
28 pages
KERALA STATE ELECTRICITY BOARD REP. BY ITS SECRETARY Vs PRINCIPAL SIR SYED INSTITUTE FOR TECHNICAL STUDIES

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Case number: C.A. No.-008350-008350 / 2009
Diary number: 34682 / 2009
Advocates: P. V. DINESH Vs E. M. S. ANAM

20 February 2020
Supreme Court
16 pages
UNION OF INDIA Vs FEDERATION OF SELF FINANCED AYURVEDIC COLLEGES PUNJAB

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000603-000603 / 2020
Diary number: 37098 / 2019
Advocates: GURMEET SINGH MAKKER Vs

19 February 2020
Supreme Court
11 pages
SURESH CHAND AND ANR. Vs SURESH CHANDER (D) THR. LRS.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000482-000482 / 2020
Diary number: 6666 / 2011
Advocates: PRATIBHA JAIN Vs S.K. SINHA

19 February 2020
Supreme Court
23 pages
IDOL OF SRI RENGANATHASWAMY REP BY ITS EXECUTIVE OFFICER/JOINT COMMISSIONER Vs P K THOPPULAN CHETTIAR, RAMANUJA KOODAM ANNADHANA TRUST REP BY ITS MANAGING TRUSTEE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009492-009492 / 2019
Diary number: 8865 / 2017
Advocates: S. RAJAPPA Vs

19 February 2020
Supreme Court
29 pages
SANJEEV KAPOOR Vs CHANDANA KAPOOR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000286-000286 / 2020
Diary number: 1355 / 2020
Advocates: PRAMIT SAXENA Vs

19 February 2020
Supreme Court
37 pages
VITHALDAS JAGANNATH KHATRI (D) THROUGH SMT. SHAKUNTALA ALIAS SUSHMI Vs THE STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006006-006006 / 2009
Diary number: 7820 / 2008
Advocates: AJAY KUMAR TALESARA Vs

19 February 2020
Supreme Court
83 pages
DHEERAJ MOR Vs HONBLE HIGH COURT OF DELHI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001698-001698 / 2020
Diary number: 13409 / 2015
Advocates: R. C. KAUSHIK Vs ANNAM D. N. RAO