Showing 151 - 165 of 41947 judgements
13 February 2020
Supreme Court
144 pages
VIJAY KARIA Vs PRYSMIAN CAVI E SISTEMI SRL

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001544-001544 / 2020
Diary number: 11180 / 2019
Advocates: Taruna Singh Gohil Vs

13 February 2020
Supreme Court
4 pages
RAMBABU SINGH THAKUR Vs SUNIL ARORA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: CONMT.PET.(C) No.-002192 / 2018
Diary number: 44369 / 2018
Advocates: ASHWANI KUMAR DUBEY Vs

13 February 2020
Supreme Court
11 pages
ONGC EMPLOYEES MAZDOOR SABHA Vs THE EXECUTIVE DIRECTOR BASIN MANAGER, OIL AND NATURAL GAS CORPORATION (INDIA) LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001570 / 2020
Diary number: 9902 / 2016
Advocates: MADHUSMITA BORA Vs SUNIL KUMAR JAIN

13 February 2020
Supreme Court
4 pages
PADMA MISHRA Vs STATE OF UTTARAKHAND

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000020-000020 / 2010
Diary number: 17761 / 2009
Advocates: SHALU SHARMA Vs JATINDER KUMAR BHATIA

12 February 2020
Supreme Court
9 pages
MALLURU MALLAPPA(D) THR. LRS Vs KURUVATHAPPA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-001485-001485 / 2020
Diary number: 17458 / 2014
Advocates: S. N. BHAT Vs

12 February 2020
Supreme Court
9 pages
BALWANT SINGH (D) THR. L.RS. Vs DUNGAR SINGH (DEAD) THROUGH LRS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007850-007850 / 2009
Diary number: 22451 / 2006
Advocates: P. S. SUDHEER Vs PRATIBHA JAIN

12 February 2020
Supreme Court
12 pages
ORIENTAL INSURANCE COMPANY LTD. Vs NATIONAL BULK HANDLING CORPORATION PVT. LTD.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-010409-010409 / 2016
Diary number: 26062 / 2016
Advocates: SAKSHI MITTAL Vs

12 February 2020
Supreme Court
7 pages
USHA ANANTHASUBRAMANIAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007604 / 2019
Diary number: 32312 / 2019
Advocates: ANIRUDH SHARMA Vs

12 February 2020
Supreme Court
11 pages
OSIANS CONNOISSEURS OF ART PVT. LTD. Vs SECURITIES AND EXCHANGE BOARD OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000054-000054 / 2016
Diary number: 41491 / 2015
Advocates: LEX-PERITIA AND CO. Vs

11 February 2020
Supreme Court
14 pages
THE STATE OF MEGHALAYA Vs MELVIN SOHLANGPIAW

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: SLP(Crl) No.-001218 / 2018
Diary number: 3803 / 2018
Advocates: RANJAN MUKHERJEE Vs LIZ MATHEW

11 February 2020
Supreme Court
3 pages
COMMNR. OF CUSTOMS AND CENTRAL EXCISE,GOA Vs M/S ADANI EXPORTS LTD. THROUGH ITS MANAGER

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006021-006021 / 2009
Diary number: 10589 / 2004
Advocates: B. KRISHNA PRASAD Vs EJAZ MAQBOOL

11 February 2020
Supreme Court
5 pages
M/S. GOLDEN EARTH GROVES LTD. Vs M/S. ION EXHANGE ENVIRO FARMS LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001482-001482 / 2020
Diary number: 35146 / 2018
Advocates: RAKESH K. SHARMA Vs

11 February 2020
Supreme Court
7 pages
RAJEEV KOURAV Vs BAISAHAB

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000232-000232 / 2020
Diary number: 2075 / 2017

11 February 2020
Supreme Court
19 pages
SRIDHAR Vs N. REVANNA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001209-001209 / 2020
Diary number: 3577 / 2014
Advocates: NARESH KUMAR Vs

11 February 2020
Supreme Court
18 pages
BRIG. NALIN KUMAR BHATIA Vs UNION OF INDIA AND ORS .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005751-005751 / 2017
Diary number: 10787 / 2016
Advocates: SARVESH SINGH Vs MUKESH KUMAR MARORIA