Judgements

Showing 91 - 105 of 41947 judgements
02 March 2020
Supreme Court
42 pages
SHAH FAESAL Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: W.P.(C) No.-001099 / 2019
Diary number: 29796 / 2019
Advocates: Aakarsh Kamra Vs DEBASIS MISRA

02 March 2020
Supreme Court
7 pages
UNION BANK OF INDIA Vs RAJAT INFRASTRUCTURE PVT. LTD.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-001902-001902 / 2020
Diary number: 43283 / 2019
Advocates: O. P. GAGGAR Vs

02 March 2020
Supreme Court
14 pages
AVIATION TRAVELS PVT. LTD. Vs BHAVESHA SURESH GORADIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001890-001891 / 2020
Diary number: 47455 / 2018
Advocates: ASHUTOSH DUBEY Vs

02 March 2020
Supreme Court
23 pages
DILIP SHAW .@ SANATAN Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001431-001431 / 2013
Diary number: 13110 / 2009
Advocates: SARLA CHANDRA Vs CHANCHAL KUMAR GANGULI

02 March 2020
Supreme Court
16 pages
SATISH KUMAR Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000019-000019 / 2017
Diary number: 40288 / 2016
Advocates: R. C. KOHLI Vs ABHINAV MUKERJI

28 February 2020
Supreme Court
4 pages
COMMISSIONER DIRECTORATE OF LOGISTICS Vs M/S ALMIGHTY TECHSERV

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-005472 / 2020
Diary number: 1321 / 2020
Advocates: B. KRISHNA PRASAD Vs

28 February 2020
Supreme Court
27 pages
DISTRICT BAR ASSOCIATION DEHRADUN Vs ISHWAR SHANDILYA

Bench: HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: SLP(C) No.-005440-005440 / 2020
Diary number: 1476 / 2020
Advocates: Ajai Kumar Bhatia Vs

28 February 2020
Supreme Court
4 pages
SHRI PARESHBHAI AMRUTLAL PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000317-000317 / 2020
Diary number: 10458 / 2018
Advocates: NIRANJANA SINGH Vs

28 February 2020
Supreme Court
17 pages
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004304-004304 / 2007
Diary number: 23912 / 2007
Advocates: LAKSHMI RAMAN SINGH Vs BHARAT SANGAL

28 February 2020
Supreme Court
10 pages
THE STATE OF ODISHA Vs SATYA NARAYAN BEHURA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001851-001851 / 2020
Diary number: 24696 / 2019
Advocates: SUVENDU SUVASIS DASH Vs

28 February 2020
Supreme Court
12 pages
BANK OF INDIA Vs M/S BRINDAVAN AGRO INDUSTRIES PVT LTD

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001720-001720 / 2020
Diary number: 33042 / 2018
Advocates: BELA MAHESHWARI Vs

28 February 2020
Supreme Court
28 pages
CANARA BANK Vs P SELLATHAL (DEAD) THR LRS

Bench: HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001863-001864 / 2020
Diary number: 42178 / 2018
Advocates: Rajesh Kumar-I Vs

28 February 2020
Supreme Court
3 pages
KIRTI VIJAYVARGIYA Vs RAHUL VIJAYVARGIYA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: T.P.(C) No.-001928 / 2018
Diary number: 40086 / 2018
Advocates: ANISH KUMAR GUPTA Vs

27 February 2020
Supreme Court
22 pages
ARUN KUMAR GUPTA Vs STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: W.P.(C) No.-000190 / 2018
Diary number: 7989 / 2018
Advocates: AMIT KUMAR Vs

27 February 2020
Supreme Court
25 pages
SHRI MARUTI TUKARAM BAGAWE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001759-001759 / 2020
Diary number: 33655 / 2018
Advocates: SUDHANSHU S. CHOUDHARI Vs