Judgements

Showing 121 - 135 of 41947 judgements
19 February 2020
Supreme Court
16 pages
AGRA DIOCESAN TRUST ASSOCIATION Vs ANIL DAVID

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: C.A. No.-001722-001722 / 2020
Diary number: 25604 / 2019
Advocates: SHISHIR DESHPANDE Vs

19 February 2020
Supreme Court
14 pages
KRISHNAVENI RAI Vs PANKAJ RAI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000321-000321 / 2020
Diary number: 26750 / 2019
Advocates: BELA MAHESHWARI Vs RESPONDENT-IN-PERSON

19 February 2020
Supreme Court
9 pages
M/S. ANANDA SOCIAL AND EDUCATIONAL TRUST Vs THE COMMISSIONER OF INCOME TAX

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-005437-005438 / 2012
Diary number: 5744 / 2012
Advocates: SENTHIL JAGADEESAN Vs ANIL KATIYAR

19 February 2020
Supreme Court
36 pages
MR. RAJENDRA K. BHUTTA Vs MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ANR.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-012248 / 2018
Diary number: 47825 / 2018
Advocates: PRASHANT CHAUDHARY Vs

18 February 2020
Supreme Court
17 pages
SHAKTI NATH Vs ALPHA TIGER CYPRUS INVESTMENT NO. 3 LTD

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001674-001674 / 2020
Diary number: 23489 / 2017
Advocates: ABHAY KUMAR Vs

18 February 2020
Supreme Court
11 pages
STATE OF MAHARSHTRA Vs PAN INDIA PARYATAN LIMITED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006438-006439 / 2009
Diary number: 23823 / 2008
Advocates: Vs ABHINAV MUKERJI

18 February 2020
Supreme Court
27 pages
SOUMITRA KUMAR NAHAR Vs PARUL NAHAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-001670-001670 / 2020
Diary number: 33091 / 2015
Advocates: JASMEET SINGH Vs

18 February 2020
Supreme Court
20 pages
ASSISTANT ENGINEER (D1) AJMER VIDYUT VITRAN NIGAM LIMITED Vs RAHAMATULLAH KHAN ALIAS RAHAMJULLA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001672-001672 / 2020
Diary number: 33890 / 2018
Advocates: PRATIBHA JAIN Vs

18 February 2020
Supreme Court
22 pages
GELUS RAM SAHU Vs DR. SURENDRA KUMAR SINGH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001667-001667 / 2020
Diary number: 36145 / 2016
Advocates: ASHWARYA SINHA Vs

18 February 2020
Supreme Court
20 pages
HIRA LAL Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001677-001678 / 2020
Diary number: 37355 / 2017
Advocates: HIMANSHU SHEKHAR Vs

17 February 2020
Supreme Court
59 pages
ADANI GAS LIMITED Vs PETROLEUM AND NATURAL GAS REGULATORY BOARD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003992 / 2019
Diary number: 14043 / 2019
Advocates: E. C. AGRAWALA Vs

17 February 2020
Supreme Court
54 pages
SECR.,MINISTRY OF DEFENCE Vs BABITA PUNIYA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009367-009369 / 2011
Diary number: 20695 / 2010
Advocates: ARVIND KUMAR SHARMA Vs DEVENDRA SINGH

17 February 2020
Supreme Court
2 pages
CAB SECURITIES LIMITED Vs NATIONAL STOCK EXCHANGE OF INDIA LIMITED

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001639-001639 / 2020
Diary number: 1651 / 2020
Advocates: R. C. KAUSHIK Vs

14 February 2020
Supreme Court
9 pages
M/S Z ENGINEERS CONSTRUCTION PVT LTD Vs BIPIN BIHARI BEHERA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-001627-001627 / 2020
Diary number: 5330 / 2019
Advocates: ANIRUDH SANGANERIA Vs

14 February 2020
Supreme Court
26 pages
VINAY SHARMA Vs UNION OF INDIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: W.P.(Crl.) No.-000065 / 2020
Diary number: 5529 / 2020
Advocates: SADASHIV Vs