25 February 2020
Supreme Court
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NARAYAN YADAV (D) THR.LRS. Vs THE STATE OF BIHAR .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-009173-009173 / 2010
Diary number: 19487 / 2008
Advocates: AMIT KUMAR Vs V. P. APPAN