Showing 11851 - 11865 of 41947 judgements
14 September 2009
Supreme Court
4 pages
NATIONAL INSURANCE CO.LTD. Vs OM PRAKASH JAIN

Case number: C.A. No.-006248-006248 / 2009
Diary number: 993 / 2008
Advocates: MEERA AGARWAL Vs V. N. RAGHUPATHY

14 September 2009
Supreme Court
5 pages
STATE OF GOA Vs GOPAL BABURAO GAUDO .

Case number: SLP(C) No.-010598-010598 / 2009
Diary number: 31999 / 2008
Advocates: A. SUBHASHINI Vs

14 September 2009
Supreme Court
29 pages
D.VENKATASUBRAMANIAM & ORS. Vs M.K.MOHAN KRISHNAMACHARI & ORS.

Case number: Special Leave Petition (crl.) 3271 of 2007

11 September 2009
Supreme Court
18 pages
STATE TH. CBI Vs PARMESHWARAN SUBRAMANI

Case number: Crl.A. No.-001758-001758 / 2009
Diary number: 6968 / 2007
Advocates: P. PARMESWARAN Vs ANU GUPTA

11 September 2009
Supreme Court
24 pages
ZENIT MATAPLAST P.LTD. Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-006201-006201 / 2009
Diary number: 18129 / 2008
Advocates: LAWYER S KNIT & CO Vs ASHA GOPALAN NAIR

11 September 2009
Supreme Court
18 pages
RAMESH CHANDRA AGRAWAL Vs REGENCY HOSPITAL LTD. .

Case number: C.A. No.-005991-005991 / 2002
Diary number: 15424 / 2002
Advocates: KAILASH CHAND Vs VIKAS MEHTA

11 September 2009
Supreme Court
5 pages
AJAY LAWANIA Vs SHOBHNA DUBEY

Case number: C.A. No.-006209-006209 / 2009
Diary number: 18513 / 2009
Advocates: AJIT SINGH PUNDIR Vs RESPONDENT-IN-PERSON

11 September 2009
Supreme Court
3 pages
PUSHPCHAND Vs BILAM KANWAR (D) THR.LRS.

Case number: C.A. No.-006203-006203 / 2009
Diary number: 8778 / 2009
Advocates: PRATIBHA JAIN Vs SARAD KUMAR SINGHANIA

11 September 2009
Supreme Court
2 pages
GYANMATI YADAV Vs RAM SAGAR YADAV

Case number: T.P.(C) No.-000934-000934 / 2008
Diary number: 22859 / 2008

11 September 2009
Supreme Court
6 pages
SECR.,AGRICUL.PRODUCE MARKET COMMTT. Vs QUASAMI JANAB AJMATALLA SALAMULLA

Case number: C.A. No.-006235-006236 / 2009
Diary number: 10118 / 2009
Advocates: ANJANA CHANDRASHEKAR Vs

11 September 2009
Supreme Court
3 pages
STATE THRU.INSPECTOR OF POLICE, CBI Vs N.C. NAHAR .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001761-001761 / 2009
Diary number: 16541 / 2007
Advocates: P. PARMESWARAN Vs JASPREET GOGIA

10 September 2009
Supreme Court
28 pages
PADUBIDRI DAMODAR SHENOY Vs INDIAN AIRLINES LTD.

Case number: C.A. No.-006186-006186 / 2009
Diary number: 3902 / 2008
Advocates: P. K. MANOHAR Vs BINA GUPTA

10 September 2009
Supreme Court
8 pages
CHRESTIEN MICA INDUSTRIES LTD., CALCUUTA Vs VINAYAK MICA EXPORTS CO.

Case number: C.A. No.-005780-005780 / 1999
Diary number: 13641 / 1999
Advocates: DEBA PRASAD MUKHERJEE Vs PRATIBHA JAIN

10 September 2009
Supreme Court
11 pages
SAUMINDRA BHATTACHARYA Vs STATE OF BIHAR

Case number: Crl.A. No.-000569-000569 / 2003
Diary number: 22110 / 2002
Advocates: RAJAN NARAIN Vs GOPAL SINGH

10 September 2009
Supreme Court
21 pages
U.P. COOPERATIVE FEDERATION LTD. Vs M/S. THREE CIRCLES

Case number: C.A. No.-002732-002732 / 2001
Diary number: 10925 / 2000
Advocates: RANI CHHABRA Vs MANJULA GUPTA