Showing 11836 - 11850 of 41947 judgements
15 September 2009
Supreme Court
43 pages
FGP LTD. Vs SALEH HOOSEINI DOCTOR

Case number: C.A. No.-006257-006257 / 2009
Diary number: 36521 / 2008
Advocates: R. AYYAM PERUMAL Vs PAREKH & CO.

15 September 2009
Supreme Court
9 pages
N.ESWARI Vs K.SWARAJYA LAKSHMI

Case number: C.A. No.-006261-006261 / 2009
Diary number: 7426 / 2009
Advocates: PRABHA SWAMI Vs GHAN SHYAM VASISHT

15 September 2009
Supreme Court
1 pages
NICCO CORP.LTD. Vs PRYSMIAN CAVIE SISTEMI ENERGIA S.R.L&ANR

Case number: C.A. No.-007270-007270 / 2009
Diary number: 24367 / 2009
Advocates: KHAITAN & CO. Vs

15 September 2009
Supreme Court
27 pages
SITA RAM BHANDAR SOCIETY, NEW DELHI Vs LT.GOVERNOR,GOVT.OF NCT DELHI

Case number: C.A. No.-004849-004850 / 2000
Diary number: 19910 / 1998
Advocates: K. V. MOHAN Vs SAHARYA & CO.

15 September 2009
Supreme Court
12 pages
SAYANNA Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-006253-006253 / 2009
Diary number: 2420 / 2007
Advocates: KULDIP SINGH Vs ASHA GOPALAN NAIR

15 September 2009
Supreme Court
17 pages
HAGE GUMTO Vs NINYA BAGRA .

Case number: C.A. No.-006293-006294 / 2009
Diary number: 20229 / 2008
Advocates: ANITHA SHENOY Vs SATYA MITRA GARG

15 September 2009
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs VIJAY PANDITRAO VISALE

Case number: C.A. No.-006285-006285 / 2009
Diary number: 373 / 2004
Advocates: MUKESH K. GIRI Vs

15 September 2009
Supreme Court
2 pages
NIRMAL KUMAR RAY Vs STATE OF WEST BENGAL .

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-006295-006297 / 2009
Diary number: 32134 / 2007
Advocates: MANIK KARANJAWALA Vs SARLA CHANDRA

15 September 2009
Supreme Court
28 pages
VISHNU Vs STATE OF RAJASTHAN

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000891-000891 / 2006
Diary number: 24352 / 2005
Advocates: DHARMENDRA KUMAR SINHA Vs MILIND KUMAR

14 September 2009
Supreme Court
32 pages
SATISH NARAYAN SAWANT Vs STATE OF GOA

Case number: Crl.A. No.-000854-000854 / 2002
Diary number: 15336 / 2002
Advocates: V. N. RAGHUPATHY Vs A. SUBHASHINI

14 September 2009
Supreme Court
2 pages
S.SURESH Vs ORIENTAL INSURANCE CO.LTD.

Case number: C.A. No.-007641-007641 / 2009
Diary number: 11011 / 2008

14 September 2009
Supreme Court
29 pages
D.VENKATASUBRAMANIAM Vs M.K.MOHAN KRISHNAMACHARI .

Case number: Crl.A. No.-001766-001766 / 2009
Diary number: 13267 / 2007
Advocates: S. MAHENDRAN Vs K. V. MOHAN

14 September 2009
Supreme Court
3 pages
ARUN KUMAR KESHARI Vs GANESH

Case number: C.A. No.-006246-006246 / 2009
Diary number: 20367 / 2006
Advocates: ANISH KUMAR GUPTA Vs MANOJ SWARUP AND CO.

14 September 2009
Supreme Court
3 pages
GURMEET SINGH GREWAL Vs J.P.JETHERA

Case number: C.A. No.-006250-006250 / 2009
Diary number: 22549 / 2008
Advocates: BALAJI SRINIVASAN Vs RAJIV TALWAR

14 September 2009
Supreme Court
2 pages
DEVARASU Vs VEERASEKARAN

Case number: C.A. No.-006249-006249 / 2009
Diary number: 27386 / 2008
Advocates: SENTHIL JAGADEESAN Vs VIJAY KUMAR