Showing 11806 - 11820 of 41947 judgements
18 September 2009
Supreme Court
19 pages
M/S. MAGMA LEASING & FIN. LTD. Vs POTLURI MADHAVILATA

Case number: C.A. No.-006399-006399 / 2009
Diary number: 60347 / 2007
Advocates: ABHIJAT P. MEDH Vs

18 September 2009
Supreme Court
6 pages
HOME CARE RETAIL MARTS P.LTD. Vs NEW ERA FABRICS LTD.

Case number: C.A. No.-006634-006634 / 2009
Diary number: 23523 / 2009
Advocates: Vs ABHIJAT P. MEDH

18 September 2009
Supreme Court
35 pages
JAGDISH Vs STATE OF M.P

Case number: Crl.A. No.-000338-000338 / 2007
Diary number: 20666 / 2006
Advocates: SUDHIR KULSHRESHTHA Vs C. D. SINGH

18 September 2009
Supreme Court
21 pages
RAM SUKH Vs DINESH AGGARWAL

Case number: C.A. No.-006128-006128 / 2008
Diary number: 60241 / 2008
Advocates: S. K. VERMA Vs

18 September 2009
Supreme Court
6 pages
ASHOK SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000640-000640 / 2005
Diary number: 25408 / 2004
Advocates: JAGJIT SINGH CHHABRA Vs

18 September 2009
Supreme Court
8 pages
SURENDRA KUMAR SHARMA Vs MAKHAN SINGH

Case number: C.A. No.-006400-006400 / 2009
Diary number: 28213 / 2008
Advocates: ARUN KUMAR BERIWAL Vs

18 September 2009
Supreme Court
17 pages
LAXMIDAS MORARJI (D) BY LRS. Vs MISS BEHROSE DARAB MADAN

Case number: C.A. No.-005786-005786 / 2002
Diary number: 114 / 2002
Advocates: PAREKH & CO. Vs RESPONDENT-IN-PERSON

18 September 2009
Supreme Court
21 pages
RAJ NARAIN SINGH Vs STATE OF U.P. .

Case number: Crl.A. No.-000891-000892 / 2002
Diary number: 5523 / 2002
Advocates: Vs VENKATESWARA RAO ANUMOLU

18 September 2009
Supreme Court
21 pages
BHARAT PETROLEUM CORPN. LTD. Vs SUNIL BANSAL .

Case number: C.A. No.-006392-006392 / 2009
Diary number: 36348 / 2007
Advocates: PARIJAT SINHA Vs D. S. MAHRA

17 September 2009
Supreme Court
3 pages
DILSHAD @ BILLI Vs STATE(NCT OF DELHI)

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000192-000192 / 2008
Diary number: 23295 / 2007
Advocates: ABHAY KUMAR Vs D. S. MAHRA

17 September 2009
Supreme Court
12 pages
BIBI ZAFIRA KHATOON Vs MD. HUSSAIN

Case number: C.A. No.-002098-002098 / 2000
Diary number: 18035 / 1998
Advocates: Vs MOHAN PANDEY

17 September 2009
Supreme Court
6 pages
SUBHASH Vs DIVISIONAL CONTROLLER M.S.R.T.C.

Case number: C.A. No.-006376-006376 / 2009
Diary number: 2020 / 2008
Advocates: KULDIP SINGH Vs

17 September 2009
Supreme Court
21 pages
M/S SUPER CASSETTES INDUSTRIES LIMITED Vs STATE OF U.P.

Case number: C.A. No.-003058-003058 / 2008
Diary number: 24432 / 2007
Advocates: P. V. YOGESWARAN Vs SHRISH KUMAR MISRA

17 September 2009
Supreme Court
18 pages
M/S.SOM DATT BUILDERS LTD. Vs STATE OF KERALA

Case number: C.A. No.-003089-003089 / 2006
Diary number: 20265 / 2005
Advocates: ARVIND MINOCHA Vs G. PRAKASH

17 September 2009
Supreme Court
65 pages
YASH AHUJA Vs MEDICAL COUNCIL OF INDIA .

Case number: C.A. No.-006370-006370 / 2009
Diary number: 31378 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs LAKSHMI RAMAN SINGH