Showing 11791 - 11805 of 41947 judgements
05 October 2009
Supreme Court
2 pages
SHIVSHANKAR AGARWAL Vs INDERCHAND LUNIYA

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: C.A. No.-006818-006818 / 2009
Diary number: 4908 / 2007
Advocates: SHIV SAGAR TIWARI Vs PRAVEEN CHATURVEDI

05 October 2009
Supreme Court
3 pages
LAKHI RAM Vs LEELA .

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001875-001875 / 2009
Diary number: 19311 / 2007
Advocates: D. MAHESH BABU Vs

05 October 2009
Supreme Court
2 pages
NIRANJAN SINGH RANA Vs RAGU VEER SINGH .

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: C.A. No.-006872-006872 / 2009
Diary number: 36341 / 2007
Advocates: ABHISTH KUMAR Vs

05 October 2009
Supreme Court
3 pages
NATHOO LAL Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001876-001876 / 2009
Diary number: 11576 / 2009
Advocates: MRIDULA RAY BHARADWAJ Vs ANUVRAT SHARMA

05 October 2009
Supreme Court
4 pages
ANUBHAV GUPTA Vs STATE OF RAJASTHAN

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001877-001877 / 2009
Diary number: 17332 / 2009
Advocates: MOHD. IRSHAD HANIF Vs MILIND KUMAR

05 October 2009
Supreme Court
14 pages
ARUN KUMAR SHARMA Vs STATE OF BIHAR

Case number: Crl.A. No.-000067-000067 / 2003
Diary number: 19876 / 2002
Advocates: BRAJ KISHORE MISHRA Vs GOPAL SINGH

05 October 2009
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs SANJAY DALMIA .

Case number: Crl.A. No.-001872-001873 / 2009
Diary number: 27319 / 2009
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

01 October 2009
Supreme Court
2 pages
M/S RAINBOW RUBBER INDUSTRIES Vs ASSISTANT COLLECTOR OF CEN.EXCISE,MADUR.

Case number: Crl.A. No.-001849-001849 / 2009
Diary number: 4137 / 2008
Advocates: ROMY CHACKO Vs ANIL KATIYAR

01 October 2009
Supreme Court
2 pages
SURAJ GHISING LAMA Vs STATE OF ARUNACHAL PRADESH

Case number: Crl.A. No.-001850-001850 / 2009
Diary number: 31135 / 2007
Advocates: Vs RAJIV MEHTA

30 September 2009
Supreme Court
39 pages
SONALI MUKHERJEE Vs UNION OF INDIA

Case number: Crl.A. No.-000673-000673 / 2001
Diary number: 1204 / 2001
Advocates: Vs V. G. PRAGASAM

29 September 2009
Supreme Court
3 pages
DIVYA DARSHANA Vs GOMA RAM .

Case number: SLP(C) No.-023716-023716 / 2004
Diary number: 22691 / 2004
Advocates: PRATIBHA JAIN Vs

29 September 2009
Supreme Court
3 pages
MUNNA LAL Vs UNION OF INDIA .

Case number: C.A. No.-006510-006510 / 2009
Diary number: 12309 / 2006
Advocates: ABHIJIT SENGUPTA Vs SUSHMA SURI

29 September 2009
Supreme Court
5 pages
UNION OF INDIA Vs STATE OF GUJARAT .

Case number: SLP(C) No.-008519-008519 / 2006
Diary number: 12037 / 2006
Advocates: SHREEKANT N. TERDAL Vs HEMANTIKA WAHI

18 September 2009
Supreme Court
24 pages
THE NEW BUS STAND SHOP OWNERS ASSN. Vs CORPORATION OF KOZHIKODE

Case number: C.A. No.-006391-006391 / 2009
Diary number: 15496 / 2006
Advocates: AJIT PUDUSSERY Vs

18 September 2009
Supreme Court
4 pages
STATE OF U.P. Vs SANDEEP KUMAR BALMIKI .

Case number: C.A. No.-006517-006517 / 2009
Diary number: 10742 / 2009
Advocates: NIRANJANA SINGH Vs PRAGATI NEEKHRA