Judgements

24 November 2009
Supreme Court
18 pages

COMMNR. OF INCOME TAX, KANPUR Vs M/S.SAHARA INDIA SAVINGS&INVEST.CORP.LTD

Case number: C.A. No.-005283-005283 / 2004
Diary number: 5650 / 2004
Advocates: B. V. BALARAM DAS Vs SUJATA KURDUKAR

23 November 2009
Supreme Court
21 pages

KATTINOKKULA MURALI KRISHNA Vs VEERAMALLA KOTESWARA RAO .

Case number: C.A. No.-007701-007701 / 2009
Diary number: 31050 / 2007
Advocates: BIJOY KUMAR JAIN Vs RAMESHWAR PRASAD GOYAL

23 November 2009
Supreme Court
17 pages

JAIPUR VIDYUT VITRAN NIGAM LTD. Vs NATHU RAM

Case number: C.A. No.-007721-007721 / 2009
Diary number: 8307 / 2008
Advocates: SUSHIL KUMAR JAIN Vs RUCHI KOHLI

23 November 2009
Supreme Court
3 pages

M/S S.B.MINERALS Vs M/S MSPL LIMITED

Case number: SLP(C) No.-029213-029213 / 2009
Diary number: 33642 / 2009
Advocates: Vs A. RAGHUNATH

23 November 2009
Supreme Court
5 pages

SATYAPAL SINGH Vs UNION OF INDIA

Case number: SLP(C) No.-032928-032928 / 2009
Diary number: 31914 / 2009

20 November 2009
Supreme Court
5 pages

MOHD.AYUB Vs STATE OF U.P.TR.PRINCL.SEC..

Case number: C.A. No.-008200-008200 / 2009
Diary number: 2381 / 2009
Advocates: KAILASH CHAND Vs GUNNAM VENKATESWARA RAO

20 November 2009
Supreme Court
3 pages

SARITA SINGH Vs RAJESHWAR SINGH

Case number: T.P.(C) No.-000020-000020 / 2005
Diary number: 27356 / 2004

20 November 2009
Supreme Court
2 pages

COMMR.OF CUSTOMS(PORT) KOLKATA Vs HARI PRASAD AGARWAL

Case number: C.A. No.-007700-007700 / 2009
Diary number: 34335 / 2008
Advocates: ANIL KATIYAR Vs

20 November 2009
Supreme Court
3 pages

M/S SACHMI CREATION Vs PUSHPA DEVI

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-002255-002255 / 2009
Diary number: 1864 / 2009
Advocates: NARESH BAKSHI Vs AJAY CHOUDHARY

19 November 2009
Supreme Court
9 pages

M/S MEPCO INDUSTRIES LTD.MADURAI Vs COMMR.OF INCOME TAX

Case number: C.A. No.-007662-007663 / 2009
Diary number: 8135 / 2008
Advocates: RADHA RANGASWAMY Vs B. V. BALARAM DAS

19 November 2009
Supreme Court
8 pages

T.NADU COMPUTER SC.B.ED.G.T.WELF.SOCIETY Vs HIGHER SEC.SCL.COMPUTER TECH.ASSN..

Case number: C.A. No.-004187-004187 / 2009
Diary number: 28950 / 2008
Advocates: VIKAS MEHTA Vs RAKESH K. SHARMA

19 November 2009
Supreme Court
22 pages

THE STATE REP.BY CBI, HYDERABAD Vs G.PREM RAJ

Case number: Crl.A. No.-000261-000261 / 2007
Diary number: 14885 / 2006
Advocates: P. PARMESWARAN Vs G. PRAKASH

19 November 2009
Supreme Court
3 pages

MD. MONIR ALAM Vs STATE OF BIHAR

Case number: Crl.A. No.-000133-000133 / 2003
Diary number: 16425 / 2002
Advocates: ABHIJIT SENGUPTA Vs GOPAL SINGH

19 November 2009
Supreme Court
15 pages

GHAZIABAD DEVELOPMENT AUTHORITY Vs MEERA SANGER

Case number: C.A. No.-008516-008516 / 2002
Diary number: 19830 / 2002
Advocates: (MRS. ) VIPIN GUPTA Vs RESPONDENT-IN-PERSON

19 November 2009
Supreme Court
5 pages

REDAUL HUSSAIN KHAN Vs NATIONAL INVESTIGATION AGENCY

Case number: Special Leave Petition (crl.) 7343 of 2009