Showing 10951 - 10965 of 41947 judgements
06 July 2010
Supreme Court
31 pages
MD. RAISUL ISLAM Vs GOKUL MOHAN HAZARIKA .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-019188-019188 / 2007
Diary number: 24127 / 2007
Advocates: SHANKAR DIVATE Vs RAJIV MEHTA

06 July 2010
Supreme Court
14 pages
CENTRAL BANK OF INDIA Vs M/S. ASIAN GLOBAL LTD.& ORS.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Special Leave Petition (crl.) 5093 of 2008

06 July 2010
Supreme Court
0 pages
SINGAPAGU ANJAIAH Vs STATE OF A.P.

Case number: Crl.A. No.-001166-001166 / 2010
Diary number: 19524 / 2008
Advocates: Vs D. BHARATHI REDDY

05 July 2010
Supreme Court
38 pages
RASID JAVED Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,R.M. LODHA, , ,
Case number: C.A. No.-005951-005951 / 2002
Diary number: 17022 / 2002
Advocates: P. N. GUPTA Vs

05 July 2010
Supreme Court
6 pages
M/S.BHANWARLAL DUGAR Vs BRIDHICHAND PANNALAL .

Case number: C.A. No.-004889-004889 / 2010
Diary number: 35522 / 2009
Advocates: ABHIJAT P. MEDH Vs

05 July 2010
Supreme Court
16 pages
AVINASH GAIKWAD Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-004890-004890 / 2010
Diary number: 28197 / 2005
Advocates: ANITHA SHENOY Vs

05 July 2010
Supreme Court
34 pages
VINOD SETH Vs DEVINDER BAJAJ

Case number: C.A. No.-004891-004891 / 2010
Diary number: 7005 / 2009
Advocates: KAILASH CHAND Vs

05 July 2010
Supreme Court
15 pages
UNION OF INDIA Vs RAM PRAKASH

Case number: C.A. No.-004887-004887 / 2010
Diary number: 2661 / 2006
Advocates: ANIL KATIYAR Vs SATYENDRA KUMAR

05 July 2010
Supreme Court
10 pages
STATE OF WEST BENGAL Vs NURUL AMIN

Case number: C.A. No.-001961-001961 / 2006
Diary number: 13078 / 2001
Advocates: TARA CHANDRA SHARMA Vs BIJAN KUMAR GHOSH

05 July 2010
Supreme Court
29 pages
INDU BHUSHAN DWIVEDI Vs STATE OF JHARKHAND

Case number: C.A. No.-004888-004888 / 2010
Diary number: 25214 / 2007
Advocates: KUMUD LATA DAS Vs

05 July 2010
Supreme Court
18 pages
U.P. LAND DEVELOPMENT CORPORATION Vs MOHD. KHURSHEED ANWAR

Case number: C.A. No.-000685-000685 / 2005
Diary number: 18565 / 2004
Advocates: GOPAL PRASAD Vs ANIL KUMAR SANGAL

05 July 2010
Supreme Court
16 pages
CHUNNI LAL Vs STATE OF U.P.

Case number: Crl.A. No.-000669-000669 / 2006
Diary number: 60142 / 2006

11 June 2010
Supreme Court
3 pages
H.U.D.A. Vs SNEH LATA TEWARI

Bench: DEEPAK VERMA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-003693-003694 / 2007
Diary number: 60665 / 2005
Advocates: SANJAY JAIN Vs RANI CHHABRA

11 June 2010
Supreme Court
3 pages
NIRAJ Vs STATE OF MAHARASHTRA .

Bench: DEEPAK VERMA,K.S. RADHAKRISHNAN, , ,
Case number: C.A. No.-007127-007127 / 2008
Diary number: 15640 / 2006
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

11 June 2010
Supreme Court
26 pages
NANHAR Vs STATE OF HARYANA

Case number: Crl.A. No.-002496-002496 / 2009
Diary number: 27685 / 2008
Advocates: PREM MALHOTRA Vs KAMAL MOHAN GUPTA