03 December 2010
Supreme Court
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AAREM SUBBA NARASA REDDY Vs R. RAMAKANTH REDDY, CHEIF SECRETARY

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: CONMT.PET.(C) No.-000379-000379 / 2009
Diary number: 32924 / 2009
Advocates: Vs C. K. SUCHARITA


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CORRECTECD COPY

 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CONTEMPT PETITION (C) NO. 379 OF 2009 IN  

SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009

AAREM SUBBA NARASA REDDY ..... PETITIONER

VERSUS

R. RAMKANTH REDDY, CHIEF SECRETARY ..... RESPONDENT

WITH CONTEMPT PETITION (C) NO. 393 OF 2009

IN  SPECIAL LEAVE PETITION (C) NO. 14820 OF 2009

PALLE YELLA REDDY & ORS. ..... PETITIONERS

VERSUS

R. RAMKANTH REDDY, CHIEF SECRETARY & ORS...... RESPONDENTS

O R D E R

Mr.  L.  Nageswara  Rao  states  that  in  view  of  

subsequent  developments,  the  contempt  petitions  be  

dismissed as withdrawn.

Ordered, as prayed for.

  .......................J    [HARJIT SINGH BEDI]

  ........................J    [CHANDRAMAULI KR. PRASAD]

NEW DELHI

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DECEMBER 03, 2010.