Showing 40606 - 40620 of 41947 judgements
16 December 1960
Supreme Court
8 pages
ORIENTAL METAL PRESSING WORKS (P.)LTD. Vs BHASKAR KASHINATH THAKOOR &ANOTHER

Case number: Appeal (civil) 10 of 1960

16 December 1960
Supreme Court
4 pages
SARJOO PRASAD Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 147 of 1959

15 December 1960
Supreme Court
11 pages
THE BATA SHOE CO. (P) LTD. Vs D. N. GANGULY & OTHERS

Case number: Appeal (civil) 32 of 1960

15 December 1960
Supreme Court
8 pages
ALEMBIC CHEMICAL WORKS CO., LTD. Vs THE WORKMEN

Bench: GAJENDRAGADKAR,P.B.
Case number: Appeal Civil 475 of 1960

15 December 1960
Supreme Court
6 pages
RAJA BAHADUR VISHESHWARA SINGHAND OTHERS. Vs COMMISSIONER OF INCOME-TAX, BIHARAND ORISSA

Case number: Appeal (civil) 137 of 1958

15 December 1960
Supreme Court
2 pages
THE COMMISSIONER OF AGRICULTURALINCOME-TAX Vs THE CALVARY MOUNT ESTATES (PRIVATE)LTD.

Case number: Appeal (civil) 145 of 1960

15 December 1960
Supreme Court
4 pages
THE TRAVANCORE RUBBER AND TEACO., LTD. Vs THE COMMISSIONER OF AGRICULTURALINCOME-TAX, KERALA

Case number: Appeal (civil) 290 of 1959

14 December 1960
Supreme Court
6 pages
R. G. S. NAIDU AND CO. Vs COMMISSIONER OF INCOME-TAX ANDEXCESS PROFITS TAX, MADRAS(A

Case number: Appeal (civil) 181 of 1960

14 December 1960
Supreme Court
4 pages
BAYYANA BHIMAYYA Vs THE GOVERNMENT OF ANDHRA PRADESH

Bench: HIDAYATULLAH,M.
Case number: Appeal Civil 223-224 of 1960

13 December 1960
Supreme Court
17 pages
DIAMOND SUGAR MILLS LTD., ANDANOTHER Vs THE STATE OF UTTAR PRADESH ANDANOTHER

Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 35 of 1959

13 December 1960
Supreme Court
5 pages
THE INCOME-TAX OFFICER, ALWAYE Vs THE ASOK TEXTILES LTD., ALWAYE

Case number: Appeal (civil) 311 of 1959

12 December 1960
Supreme Court
11 pages
SHRI AMBICA MILLS CO., LTD. Vs SHRI S. B. BHATT AND ANOTHER

Case number: Appeal (civil) 243 of 1959

12 December 1960
Supreme Court
11 pages
THE LORD KRISHNA TEXTILE MILLS Vs ITS WORKMEN

Case number: Appeal (civil) 427 of 1959

12 December 1960
Supreme Court
5 pages
RAM PRASAD VISHWAKARMA Vs THE CHAIRMAN, INDUSTRIAL TRIBUNAL

Case number: Appeal (civil) 31 of 1960

12 December 1960
Supreme Court
8 pages
THE J. K. COTTON SPINNING & WEAVING MILLS CO., LTD. Vs THE STATE OF UTTAR PRADESH & ORS.

Case number: Appeal (civil) 157 of 1959