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16 December 1960
Supreme Court 8 pages ORIENTAL METAL PRESSING WORKS (P.)LTD. Vs BHASKAR KASHINATH THAKOOR &ANOTHER
Case number: Appeal (civil) 10 of 1960 |
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16 December 1960
Supreme Court 4 pages SARJOO PRASAD Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 147 of 1959 |
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15 December 1960
Supreme Court 11 pages THE BATA SHOE CO. (P) LTD. Vs D. N. GANGULY & OTHERS
Case number: Appeal (civil) 32 of 1960 |
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15 December 1960
Supreme Court 8 pages ALEMBIC CHEMICAL WORKS CO., LTD. Vs THE WORKMEN
Bench: GAJENDRAGADKAR,P.B. |
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15 December 1960
Supreme Court 6 pages RAJA BAHADUR VISHESHWARA SINGHAND OTHERS. Vs COMMISSIONER OF INCOME-TAX, BIHARAND ORISSA
Case number: Appeal (civil) 137 of 1958 |
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15 December 1960
Supreme Court 2 pages THE COMMISSIONER OF AGRICULTURALINCOME-TAX Vs THE CALVARY MOUNT ESTATES (PRIVATE)LTD.
Case number: Appeal (civil) 145 of 1960 |
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15 December 1960
Supreme Court 4 pages THE TRAVANCORE RUBBER AND TEACO., LTD. Vs THE COMMISSIONER OF AGRICULTURALINCOME-TAX, KERALA
Case number: Appeal (civil) 290 of 1959 |
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14 December 1960
Supreme Court 6 pages R. G. S. NAIDU AND CO. Vs COMMISSIONER OF INCOME-TAX ANDEXCESS PROFITS TAX, MADRAS(A
Case number: Appeal (civil) 181 of 1960 |
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14 December 1960
Supreme Court 4 pages BAYYANA BHIMAYYA Vs THE GOVERNMENT OF ANDHRA PRADESH
Bench: HIDAYATULLAH,M. |
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13 December 1960
Supreme Court 17 pages DIAMOND SUGAR MILLS LTD., ANDANOTHER Vs THE STATE OF UTTAR PRADESH ANDANOTHER
Bench: IMAM, SYED JAFFER,KAPUR, J.L.,GUPTA, K.C. DAS,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA |
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13 December 1960
Supreme Court 5 pages THE INCOME-TAX OFFICER, ALWAYE Vs THE ASOK TEXTILES LTD., ALWAYE
Case number: Appeal (civil) 311 of 1959 |
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12 December 1960
Supreme Court 11 pages SHRI AMBICA MILLS CO., LTD. Vs SHRI S. B. BHATT AND ANOTHER
Case number: Appeal (civil) 243 of 1959 |
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12 December 1960
Supreme Court 11 pages THE LORD KRISHNA TEXTILE MILLS Vs ITS WORKMEN
Case number: Appeal (civil) 427 of 1959 |
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12 December 1960
Supreme Court 5 pages RAM PRASAD VISHWAKARMA Vs THE CHAIRMAN, INDUSTRIAL TRIBUNAL
Case number: Appeal (civil) 31 of 1960 |
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12 December 1960
Supreme Court 8 pages THE J. K. COTTON SPINNING & WEAVING MILLS CO., LTD. Vs THE STATE OF UTTAR PRADESH & ORS.
Case number: Appeal (civil) 157 of 1959 |