Showing 40006 - 40020 of 41947 judgements
27 July 1962
Supreme Court
15 pages
SHIVDEV SINGH Vs THE STATE OF PUNJAB(And Connected Petition)

Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.
Case number: Writ Petition (Civil) 261 of 1961

25 July 1962
Supreme Court
9 pages
K. CHINNASWAMY REDDY Vs STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 6 of 1960

25 July 1962
Supreme Court
5 pages
EXPRESS NEWSPAPERS (P) LTD. Vs MICHAEL MARK AND ANOTHER

Case number: Appeal (civil) 294 of 1961

24 July 1962
Supreme Court
6 pages
RAMESH Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 72 of 1961

24 July 1962
Supreme Court
6 pages
BUDHU RAM Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 229 of 1960

24 July 1962
Supreme Court
6 pages
BHAGWANBHAI DULABHAI JADHAV Vs STATE OF MAHARASHTRA

Case number: Appeal Criminal 56 of 1961

04 June 1962
Supreme Court
6 pages
ESTHURI ASWATHIAH Vs COMMISSIONER OF INCOME-TAX, MYSORE

Case number: Appeal (civil) 402 of 1965

04 May 1962
Supreme Court
12 pages
BHAIYA PUNJALAL BHAGWANDDIN Vs DAVE BHAGWATPRASAD PRABHUPRASAD

Bench: DAYAL,RAGHUBAR
Case number: Appeal Civil 209 of 1962

04 May 1962
Supreme Court
22 pages
EAST INDIA COMMERClAL CO., LTD. CALCUTTA AND ANOTHER Vs THE COLLECTOR OF CUSTOMS, CALCUTTA

Case number: Appeal (civil) 383 of 1960

04 May 1962
Supreme Court
4 pages
MAHABIR GOPE Vs STATE OF BIHAR

Case number: Appeal (crl.) 76 of 1962

04 May 1962
Supreme Court
7 pages
PRITHI NATH SINGH AND OTHERS Vs SURAJ AHIR AND OTHERS

Case number: Review Petition (Civil) 26 of 1962

04 May 1962
Supreme Court
7 pages
SURAJNATH AHIR AND OTHERS Vs PRITHINATH SINGH AND OTHERS

Case number: Appeal (civil) 533 of 1960

04 May 1962
Supreme Court
6 pages
RAJINDER KUMAR AND ANOTHER Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 182 of 1961

04 May 1962
Supreme Court
23 pages
RAGHAV PRAPANNA TRIPATHI Vs THE STATE OF UTTAR PRADESH

Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR
Case number: Appeal (crl.) 72 of 1962

04 May 1962
Supreme Court
6 pages
PADMA VITHOBA CHAKKAYYA Vs MOHD. MULTANI

Case number: Appeal (civil) 620 of 1960