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27 July 1962
Supreme Court 15 pages SHIVDEV SINGH Vs THE STATE OF PUNJAB(And Connected Petition)
Bench: SINHA, BHUVNESHWAR P.(CJ),GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C. |
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25 July 1962
Supreme Court 9 pages K. CHINNASWAMY REDDY Vs STATE OF ANDHRA PRADESH
Case number: Appeal (crl.) 6 of 1960 |
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25 July 1962
Supreme Court 5 pages EXPRESS NEWSPAPERS (P) LTD. Vs MICHAEL MARK AND ANOTHER
Case number: Appeal (civil) 294 of 1961 |
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24 July 1962
Supreme Court 6 pages RAMESH Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 72 of 1961 |
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24 July 1962
Supreme Court 6 pages BUDHU RAM Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 229 of 1960 |
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24 July 1962
Supreme Court 6 pages BHAGWANBHAI DULABHAI JADHAV Vs STATE OF MAHARASHTRA
Case number: Appeal Criminal 56 of 1961 |
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04 June 1962
Supreme Court 6 pages ESTHURI ASWATHIAH Vs COMMISSIONER OF INCOME-TAX, MYSORE
Case number: Appeal (civil) 402 of 1965 |
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04 May 1962
Supreme Court 12 pages BHAIYA PUNJALAL BHAGWANDDIN Vs DAVE BHAGWATPRASAD PRABHUPRASAD
Bench: DAYAL,RAGHUBAR |
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04 May 1962
Supreme Court 22 pages EAST INDIA COMMERClAL CO., LTD. CALCUTTA AND ANOTHER Vs THE COLLECTOR OF CUSTOMS, CALCUTTA
Case number: Appeal (civil) 383 of 1960 |
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04 May 1962
Supreme Court 4 pages MAHABIR GOPE Vs STATE OF BIHAR
Case number: Appeal (crl.) 76 of 1962 |
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04 May 1962
Supreme Court 7 pages PRITHI NATH SINGH AND OTHERS Vs SURAJ AHIR AND OTHERS
Case number: Review Petition (Civil) 26 of 1962 |
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04 May 1962
Supreme Court 7 pages SURAJNATH AHIR AND OTHERS Vs PRITHINATH SINGH AND OTHERS
Case number: Appeal (civil) 533 of 1960 |
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04 May 1962
Supreme Court 6 pages RAJINDER KUMAR AND ANOTHER Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 182 of 1961 |
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04 May 1962
Supreme Court 23 pages RAGHAV PRAPANNA TRIPATHI Vs THE STATE OF UTTAR PRADESH
Bench: DAS, S.K.,KAPUR, J.L.,SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR |
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04 May 1962
Supreme Court 6 pages PADMA VITHOBA CHAKKAYYA Vs MOHD. MULTANI
Case number: Appeal (civil) 620 of 1960 |