|
10 March 1969
Supreme Court 8 pages STATE OF MAHARASHTRA Vs BAISHANKAR AVALRAM JOSHI & ANOTHER
Case number: Appeal (civil) 647 of 1966 |
|
07 March 1969
Supreme Court 8 pages SHIVASHANKAR PRASAD SHAH & ORS. Vs BAIKUNTH NATH SINGH & ORS.
Case number: Appeal (civil) 368 of 1966 |
|
07 March 1969
Supreme Court 6 pages MALOJIRAO NARASINGHRAO SHITOLE Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (civil) 302 of 1966 |
|
07 March 1969
Supreme Court 7 pages MOHAMMAD ISMAIL, Vs NANNEY LAL
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
|
07 March 1969
Supreme Court 10 pages N. V. NARENDRANATH Vs COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH,HYDERABAD
Case number: Appeal (civil) 1477-1479 of 1968 |
|
07 March 1969
Supreme Court 6 pages V. P. GOPALA RAO Vs PUBLIC PROSECUTOR, ANDHRA PRADESH
Case number: Appeal (civil) 271 of 1968 |
|
07 March 1969
Supreme Court 9 pages WESTERN U.P. ELECTRIC POWER & SUPPLYCOMPANY LTD. Vs STATE OF U.P. & ANR.
Case number: Appeal (civil) 2482 of 1968 |
|
07 March 1969
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, BIHAR Vs RAMNIKLAL KOTHARI
Case number: Appeal (civil) 575 of 1966 |
|
27 February 1969
Supreme Court 4 pages JAI NARAIN Vs KISHEN CHAND
Case number: Appeal (civil) 389 of 1966 |
|
27 February 1969
Supreme Court 5 pages STATE OF PUNJAB & ORS. Vs M/S. CHANDU LAL KISHORI LAL & ORS. ETC.
Case number: Appeal (civil) 2516 of 1966 |
|
26 February 1969
Supreme Court 12 pages JINDAS OIL MILL & ORS. Vs GODHRA ELECTRICITY CO. LTD.
Case number: Appeal (civil) 15 of 1969 |
|
26 February 1969
Supreme Court 8 pages V. VENUGOPALA RAVI VARMA RAJAH Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 2436 of 1966 |
|
24 February 1969
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, MADRAS Vs S. CHENNIAPPA MUDALIAR, MADURAI
Case number: Appeal (civil) 1015 of 1968 |
|
24 February 1969
Supreme Court 5 pages H. V. KAMATH Vs CH. NITIRAJ SINGH
Case number: Appeal (civil) 1517 of 1968 |
|
20 February 1969
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, CALCUTTA, NOWST BENGAL III Vs IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD.
Case number: Appeal (civil) 1549 of 1968 |