Showing 37966 - 37980 of 41947 judgements
10 March 1969
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs BAISHANKAR AVALRAM JOSHI & ANOTHER

Case number: Appeal (civil) 647 of 1966

07 March 1969
Supreme Court
8 pages
SHIVASHANKAR PRASAD SHAH & ORS. Vs BAIKUNTH NATH SINGH & ORS.

Case number: Appeal (civil) 368 of 1966

07 March 1969
Supreme Court
6 pages
MALOJIRAO NARASINGHRAO SHITOLE Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (civil) 302 of 1966

07 March 1969
Supreme Court
7 pages
MOHAMMAD ISMAIL, Vs NANNEY LAL

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Appeal (civil) 263 of 1969

07 March 1969
Supreme Court
10 pages
N. V. NARENDRANATH Vs COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH,HYDERABAD

Case number: Appeal (civil) 1477-1479 of 1968

07 March 1969
Supreme Court
6 pages
V. P. GOPALA RAO Vs PUBLIC PROSECUTOR, ANDHRA PRADESH

Case number: Appeal (civil) 271 of 1968

07 March 1969
Supreme Court
9 pages
WESTERN U.P. ELECTRIC POWER & SUPPLYCOMPANY LTD. Vs STATE OF U.P. & ANR.

Case number: Appeal (civil) 2482 of 1968

07 March 1969
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, BIHAR Vs RAMNIKLAL KOTHARI

Case number: Appeal (civil) 575 of 1966

27 February 1969
Supreme Court
4 pages
JAI NARAIN Vs KISHEN CHAND

Case number: Appeal (civil) 389 of 1966

27 February 1969
Supreme Court
5 pages
STATE OF PUNJAB & ORS. Vs M/S. CHANDU LAL KISHORI LAL & ORS. ETC.

Case number: Appeal (civil) 2516 of 1966

26 February 1969
Supreme Court
12 pages
JINDAS OIL MILL & ORS. Vs GODHRA ELECTRICITY CO. LTD.

Case number: Appeal (civil) 15 of 1969

26 February 1969
Supreme Court
8 pages
V. VENUGOPALA RAVI VARMA RAJAH Vs UNION OF INDIA & ANR.

Case number: Appeal (civil) 2436 of 1966

24 February 1969
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, MADRAS Vs S. CHENNIAPPA MUDALIAR, MADURAI

Case number: Appeal (civil) 1015 of 1968

24 February 1969
Supreme Court
5 pages
H. V. KAMATH Vs CH. NITIRAJ SINGH

Case number: Appeal (civil) 1517 of 1968

20 February 1969
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX, CALCUTTA, NOWST BENGAL III Vs IMPERIAL CHEMICAL INDUSTRIES (INDIA) PRIVATE LTD.

Case number: Appeal (civil) 1549 of 1968