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12 August 1970
Supreme Court 7 pages RADHY SHYAM Vs SHYAM BEHARI SINGH
Case number: Appeal (civil) 1569 of 1966 |
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12 August 1970
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs INDIAN MOLASSES (P) LTD.
Case number: Appeal (civil) 2555 of 1966 |
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11 August 1970
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, DELHI (CENTRAL) NEW DELHI Vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR
Case number: Tax Reference Case 1 of 1969 |
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11 August 1970
Supreme Court 7 pages MALEGAON ELECTRICITY CO. (P) LTD. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 1345 of 1967 |
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11 August 1970
Supreme Court 11 pages RAJ KUMAR SINGH HUKAM CHANDJI Vs COMMISSIONER OF INCOME-TAX MADHYA PRADESH
Case number: Appeal (civil) 326 of 1967 |
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10 August 1970
Supreme Court 12 pages STATE OF KERALA, ETC. Vs VERY REV. MOTHER PROVINCIAL, ETC.
Case number: Appeal (civil) 2598 of 1969 |
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07 August 1970
Supreme Court 3 pages SARIN CHEMICAL LABORATORY Vs COMMISSIONER OF SALES TAX, U.P.
Case number: Appeal (civil) 262 of 1970 |
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05 August 1970
Supreme Court 10 pages SHRI RAMTANU CO-OPERATIVE HOUSING SOCIETY LTD. & ANR. Vs STATE OF MAHARASHTRA & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N. |
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03 August 1970
Supreme Court 4 pages UTTAM BALA RAVANKAR Vs ASSTT. COLLECTOR OF CUSTOMS & CENTRAL EXCISE, GOA & ANR.
Case number: Appeal (crl.) 20 of 1970 |
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31 July 1970
Supreme Court 15 pages E. M. SANKARAN NAMBOODIRIPAD Vs T. NARAYANAN NAMBIAR
Case number: Appeal (crl.) 56 of 1968 |
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30 July 1970
Supreme Court 6 pages SAPMAWIA Vs DEPUTY COMMISSIONER, AIJAL
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21 July 1970
Supreme Court 6 pages HIRDAY NARAIN Vs INCOME-TAX OFFICER, BAREILLY
Case number: Appeal (civil) 193 of 1970 |
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21 July 1970
Supreme Court 10 pages CHHITTER MAL NARAIN DAS Vs COMMISSIONER OF SALES TAX
Case number: Appeal (civil) 2483 of 1969 |
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20 July 1970
Supreme Court 13 pages GAJANAN AND ORS. Vs SETH BRINDABAN
Case number: Appeal (civil) 1982 of 1966 |
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20 July 1970
Supreme Court 6 pages NANIK AWATRAI CHAINANI Vs UNION OF INDIA
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