Showing 37531 - 37545 of 41947 judgements
12 August 1970
Supreme Court
7 pages
RADHY SHYAM Vs SHYAM BEHARI SINGH

Case number: Appeal (civil) 1569 of 1966

12 August 1970
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs INDIAN MOLASSES (P) LTD.

Case number: Appeal (civil) 2555 of 1966

11 August 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, DELHI (CENTRAL) NEW DELHI Vs M/S. SINGH ENGINEERING WORKS (P) LTD. KANPUR

Case number: Tax Reference Case 1 of 1969

11 August 1970
Supreme Court
7 pages
MALEGAON ELECTRICITY CO. (P) LTD. Vs THE COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 1345 of 1967

11 August 1970
Supreme Court
11 pages
RAJ KUMAR SINGH HUKAM CHANDJI Vs COMMISSIONER OF INCOME-TAX MADHYA PRADESH

Case number: Appeal (civil) 326 of 1967

10 August 1970
Supreme Court
12 pages
STATE OF KERALA, ETC. Vs VERY REV. MOTHER PROVINCIAL, ETC.

Case number: Appeal (civil) 2598 of 1969

07 August 1970
Supreme Court
3 pages
SARIN CHEMICAL LABORATORY Vs COMMISSIONER OF SALES TAX, U.P.

Case number: Appeal (civil) 262 of 1970

05 August 1970
Supreme Court
10 pages
SHRI RAMTANU CO-OPERATIVE HOUSING SOCIETY LTD. & ANR. Vs STATE OF MAHARASHTRA & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.
Case number: Writ Petition (Civil) 182 of 1969

03 August 1970
Supreme Court
4 pages
UTTAM BALA RAVANKAR Vs ASSTT. COLLECTOR OF CUSTOMS & CENTRAL EXCISE, GOA & ANR.

Case number: Appeal (crl.) 20 of 1970

31 July 1970
Supreme Court
15 pages
E. M. SANKARAN NAMBOODIRIPAD Vs T. NARAYANAN NAMBIAR

Case number: Appeal (crl.) 56 of 1968

30 July 1970
Supreme Court
6 pages
SAPMAWIA Vs DEPUTY COMMISSIONER, AIJAL

21 July 1970
Supreme Court
6 pages
HIRDAY NARAIN Vs INCOME-TAX OFFICER, BAREILLY

Case number: Appeal (civil) 193 of 1970

21 July 1970
Supreme Court
10 pages
CHHITTER MAL NARAIN DAS Vs COMMISSIONER OF SALES TAX

Case number: Appeal (civil) 2483 of 1969

20 July 1970
Supreme Court
13 pages
GAJANAN AND ORS. Vs SETH BRINDABAN

Case number: Appeal (civil) 1982 of 1966

20 July 1970
Supreme Court
6 pages
NANIK AWATRAI CHAINANI Vs UNION OF INDIA