Showing 37516 - 37530 of 41947 judgements
28 August 1970
Supreme Court
5 pages
MUNNEY KHAN Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 64 of 1968

21 August 1970
Supreme Court
6 pages
UNION OF INDIA Vs HINDU UNDIVIDED FAMILY BUSINESS KNOWN AS RAMLAL MANSUKHRA

Case number: Appeal (civil) 887 of 1968

21 August 1970
Supreme Court
5 pages
STATE OF ASSAM Vs ASSAM TEA CO. LTD.

Case number: Appeal (civil) 435 of 1970

21 August 1970
Supreme Court
56 pages
ADI PHEROZSHAH GANDHI Vs H. M. SEERVAI, ADVOCATE-GENERAL OF MAHARASHTRA, BOMBAY

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.
Case number: Appeal Civil 2259 of 1969

20 August 1970
Supreme Court
10 pages
RAGHU NATH Vs COMPETENT OFFICER, DELHI & ORS.

Case number: Appeal (civil) 36 of 1967

19 August 1970
Supreme Court
6 pages
BIMAL CHANDRA RANERJEE Vs STATE OF MADHYA PRADESH

Bench: HEGDE,K.S.
Case number: Appeal Civil 2214 of 1969

18 August 1970
Supreme Court
11 pages
GIRDHARILAL GUPTA & ANR. Vs D. N. MEHTA, COLLECTOR OF CUSTOMS & ANR.

Case number: Appeal (crl.) 211 of 1969

17 August 1970
Supreme Court
4 pages
KHEDU MOHTON AND ORS. Vs STATE OF BIHAR

Case number: Appeal (crl.) 162 of 1967

17 August 1970
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs NASIMKHAN AHMAD KHAN MALI KHAN, ETC.

Case number: Appeal (crl.) 181 of 1967

14 August 1970
Supreme Court
7 pages
SUBEDAR Vs STATE OF U.P.

Case number: Appeal (crl.) 164 of 1967

14 August 1970
Supreme Court
5 pages
JAGAT KISHORE PRASAD NARAIN SINGH Vs RAJENDRA KUMAR PODDAR AND ORS.

Case number: Appeal (civil) 1925 of 1969

14 August 1970
Supreme Court
4 pages
BHOLANATH AMRITLAL PUROIHIT Vs STATE OF GUJARAT

Case number: Appeal (crl.) 43 of 1967

14 August 1970
Supreme Court
11 pages
BHAIYA RAM MUNDA Vs ANIRUDH PATAR & ORS.

Case number: Appeal (civil) 2039 of 1969

13 August 1970
Supreme Court
6 pages
MANNI LAL Vs SHRI PARMAI LAL & ORS.

Case number: Appeal (civil) 2632 of 1969

12 August 1970
Supreme Court
7 pages
UNION OF INDIA Vs COL. J. N. SINHA AND ANR.

Case number: Appeal (civil) 381 of 1970