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28 August 1970
Supreme Court 5 pages MUNNEY KHAN Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 64 of 1968 |
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21 August 1970
Supreme Court 6 pages UNION OF INDIA Vs HINDU UNDIVIDED FAMILY BUSINESS KNOWN AS RAMLAL MANSUKHRA
Case number: Appeal (civil) 887 of 1968 |
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21 August 1970
Supreme Court 5 pages STATE OF ASSAM Vs ASSAM TEA CO. LTD.
Case number: Appeal (civil) 435 of 1970 |
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21 August 1970
Supreme Court 56 pages ADI PHEROZSHAH GANDHI Vs H. M. SEERVAI, ADVOCATE-GENERAL OF MAHARASHTRA, BOMBAY
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N. |
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20 August 1970
Supreme Court 10 pages RAGHU NATH Vs COMPETENT OFFICER, DELHI & ORS.
Case number: Appeal (civil) 36 of 1967 |
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19 August 1970
Supreme Court 6 pages BIMAL CHANDRA RANERJEE Vs STATE OF MADHYA PRADESH
Bench: HEGDE,K.S. |
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18 August 1970
Supreme Court 11 pages GIRDHARILAL GUPTA & ANR. Vs D. N. MEHTA, COLLECTOR OF CUSTOMS & ANR.
Case number: Appeal (crl.) 211 of 1969 |
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17 August 1970
Supreme Court 4 pages KHEDU MOHTON AND ORS. Vs STATE OF BIHAR
Case number: Appeal (crl.) 162 of 1967 |
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17 August 1970
Supreme Court 5 pages STATE OF MAHARASHTRA Vs NASIMKHAN AHMAD KHAN MALI KHAN, ETC.
Case number: Appeal (crl.) 181 of 1967 |
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14 August 1970
Supreme Court 7 pages SUBEDAR Vs STATE OF U.P.
Case number: Appeal (crl.) 164 of 1967 |
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14 August 1970
Supreme Court 5 pages JAGAT KISHORE PRASAD NARAIN SINGH Vs RAJENDRA KUMAR PODDAR AND ORS.
Case number: Appeal (civil) 1925 of 1969 |
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14 August 1970
Supreme Court 4 pages BHOLANATH AMRITLAL PUROIHIT Vs STATE OF GUJARAT
Case number: Appeal (crl.) 43 of 1967 |
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14 August 1970
Supreme Court 11 pages BHAIYA RAM MUNDA Vs ANIRUDH PATAR & ORS.
Case number: Appeal (civil) 2039 of 1969 |
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13 August 1970
Supreme Court 6 pages MANNI LAL Vs SHRI PARMAI LAL & ORS.
Case number: Appeal (civil) 2632 of 1969 |
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12 August 1970
Supreme Court 7 pages UNION OF INDIA Vs COL. J. N. SINHA AND ANR.
Case number: Appeal (civil) 381 of 1970 |