Showing 37501 - 37515 of 41947 judgements
11 September 1970
Supreme Court
13 pages
RAJ NARAIN Vs SUPDT. CENTRAL JAIL, NEW DELHI.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. & VAIDYIALINGAM, C.A.,RAY, A.N. & DUA, I.D.
Case number: Writ Petition (Civil) 330 of 1970

10 September 1970
Supreme Court
2 pages
MADHU LIMAYE AND ANR. Vs VED MURTI & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. & VAIDYIALINGAM, C.A.,RAY, A.N. & DUA, I.D.
Case number: Writ Petition (Civil) 307 of 1970

10 September 1970
Supreme Court
8 pages
JT. FAMILY OF MUKUND DAS RAJA BHAGWAN DASS &SONS ETC. Vs STATE BANK OF HYDERABAD

Case number: Appeal (civil) 1138 of 1966

10 September 1970
Supreme Court
15 pages
MAGRAJ PATODIA Vs R. K. BIRLA AND ORS.

Case number: Appeal (civil) 1094 of 1969

10 September 1970
Supreme Court
7 pages
STATE OF GUJARAT AND ANR. Vs M/S. KRISHNA CINEMA AND ORS.

Case number: Appeal (civil) 1435 of 1970

09 September 1970
Supreme Court
5 pages
SHIV LAL & ORS. Vs CHET RAM & ORS.

Case number: Appeal (civil) 1250 of 1966

09 September 1970
Supreme Court
5 pages
ERACH F. D. MEHTA Vs MINOO F. D. MEHTA

Case number: Appeal (civil) 2535 of 1969

08 September 1970
Supreme Court
7 pages
NEW CENTRAL JUTE MILLS CO. LTD. Vs THE ASSISTANT COLLECTOR OF CENTRAL EXCISE,ALLAHABAD & ORS.

Case number: Appeal (civil) 460 of 1970

08 September 1970
Supreme Court
16 pages
SHANKAR MADHOJI NEMADE Vs CHISUJI JANAJI BHADKE & ORS.

Case number: Appeal (civil) 85 of 1967

08 September 1970
Supreme Court
16 pages
R. L. BUTAIL Vs UNION OF INDIA & ORS.

Bench: M. HIDAYATULLAH, CJ,J. M. SHELAT,G. K. MITTER,C. A. VAIDIALINGAM,A.N. RAY

04 September 1970
Supreme Court
6 pages
STATE BANK OF TRAVANCORE Vs ELIAS ELIAS & ORS.

Case number: Appeal (civil) 1720 of 1968

04 September 1970
Supreme Court
13 pages
O. N. MAHINDROO Vs DISTT. JUDGE, DELHI & ANR.

Case number: Appeal (civil) 2637 of 1969

04 September 1970
Supreme Court
13 pages
BAJAJ AUTO LTD. Vs N. K. FIRODIA & ANR. ETC.

Case number: Appeal (civil) 546 of 1970

04 September 1970
Supreme Court
5 pages
SHEIKH MOHD. OMER Vs COLLECTOR OF CUSTOMS, CALCUTTA & ORS.

Case number: Appeal (civil) 1645 of 1966

01 September 1970
Supreme Court
9 pages
JIJABAI VITHALRAO GAJRE Vs PATHANKHAN & ORS.

Case number: Appeal (civil) 40 of 1967