Showing 37486 - 37500 of 41947 judgements
24 September 1970
Supreme Court
25 pages
K. A. ABBAS Vs THE UNION OF INDIA & ANR.

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.
Case number: Writ Petition (Civil) 491 of 1969

23 September 1970
Supreme Court
14 pages
A. PEERIAKARUPPAN, ETC. Vs STATE OF TAMIL NADU & ORS.

Bench: HEGDE,K.S.
Case number: Writ Petition (Civil) 285 of 1970

22 September 1970
Supreme Court
4 pages
S.R RAJAGOPALASWAMI NAIDU Vs BANK OF KARAIKUDI LTD.

Case number: Appeal (civil) 1672 of 1966

18 September 1970
Supreme Court
4 pages
GUNTUR MUNICIPAL COUNCIL Vs GUNTUR TOWN RATE PAYERS' ASSOCIATION

Case number: Appeal (civil) 1650 of 1966

18 September 1970
Supreme Court
9 pages
HANSRAJ BAGRECHA Vs STATE OF BIHAR & ORS.

17 September 1970
Supreme Court
5 pages
NAGAR PANCHAYAT, UNA Vs UNA TALUKA SAHAKARI KHARID VECHAN SANGH LTD.

Case number: Appeal (civil) 1059 of 1970

15 September 1970
Supreme Court
2 pages
PRAKASH CHAND AGARWAL & ORS. Vs M/S. HINDUSTAN STEEL LTD.

15 September 1970
Supreme Court
8 pages
INDIA ELECTRIC WORKS LTD. Vs JAMES MANTOSH & ANR.

Case number: Appeal (civil) 1646 of 1966

15 September 1970
Supreme Court
4 pages
JAI NARAIN MISRA Vs STATE OF BIHAR & ORS.

Case number: Appeal (civil) 477 of 1970

14 September 1970
Supreme Court
158 pages
SHIV KIRPAL SINGH Vs SHRI V. V. GIRI

Bench: SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Election Petition (Civil) 1 of 1969

14 September 1970
Supreme Court
6 pages
STATE OF BIHAR & ORS. Vs SHIVA BHIKSHUK MISHRA

Case number: Appeal (civil) 1363 of 1966

11 September 1970
Supreme Court
6 pages
STATE OF ORISSA & ANOTHER Vs KALINGA CONSTRUCTION CO. (P) LTD.

11 September 1970
Supreme Court
5 pages
RAM JAS Vs STATE OF U.P.

Case number: Appeal (civil) 113 of 1967

11 September 1970
Supreme Court
6 pages
BAI CHANCHAL & ORS. Vs SYED JALALUDDIN & ORS.

Case number: Appeal (civil) 1460 of 1969

11 September 1970
Supreme Court
7 pages
HATTI Vs SUNDER SINGH

Case number: Appeal (civil) 1228 of 1966