03 March 1971
Supreme Court
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HARISHANKAR KHANNA (SINCE DEAD BY HIS LRS.) Vs UNION OF INDIA & ANR.

Bench: S.M. SIKRI (CJ),G.K. MITTER,K.S. HEGDE,A.N. GROVER,P.J. REDDY
Case number: Appeal (civil) 1785 of 1969